← All Benches
ITAT Pune Bench
17,219 judgments
SHRI SUBHASH TUKARAM BHADKE,NASHIK vs THE INCOME TAX OFFICER, WARD-1(1), NASHIK
ITA 1067/PUN/2023[2013-14]Status: Disposed31/10/2023AY 2013-14
M/S. S.P ENGINEERS,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, PUNE
ITA 1066/PUN/2023[2014-15]Status: Disposed31/10/2023AY 2014-15
SATISH VEERBHADRA KONALE,AURANGABAD vs THE INCOME TAX OFFICER, WARD-1, LATUR
ITA 1050/PUN/2023[2012-13]Status: Disposed31/10/2023AY 2012-13
SHRI DEVENDRA SWARUPCHAND SHINGAVI,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE1(1), PUNE
ITA 1041/PUN/2023[2018-19]Status: Disposed31/10/2023AY 2018-19
M/S EHEALTH SYSTEM HEALTH-CARE LTD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -2, PUNE
ITA 207/PUN/2022[2017-18]Status: Disposed31/10/2023AY 2017-18
SUDHA KARBHARI NAGRE,MUMBAI vs INCOME TAX OFFICER, WARD-2(5), NASHIK, NASHIK
ITA 926/PUN/2023[2011-12]Status: Disposed30/10/2023AY 2011-12
AAI PRATISHTHAN SOLAPUR,SOLAPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
ITA 816/PUN/2023[-]Status: Disposed30/10/2023
NIWAS SPINNING MILLS LIMITED,SOLAPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, SOLAPUR
ITA 724/PUN/2023[2016-17]Status: Disposed30/10/2023AY 2016-17
NALINI CHITRE MAHILA VIDYA PRASARAK TRUST,NASHIK vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
ITA 1037/PUN/2023[-]Status: Disposed30/10/2023
SHRI SWAMI SAMARTH PRATISHTHAN CHITALI STATION,AHMEDNAGAR vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
ITA 1034/PUN/2023[-]Status: Disposed30/10/2023
MILLENNIUM ENGINEERS AND CONTRACTORS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(3), PUNE
ITA 668/PUN/2022[2018-19]Status: Disposed30/10/2023AY 2018-19
JAYANT AVINASH DAVE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 5, PUNE
ITA 23/PUN/2019[2015-16]Status: Disposed30/10/2023AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE vs JAYANT AVINASH DAVE, PUNE
ITA 182/PUN/2019[2015-16]Status: Disposed30/10/2023AY 2015-16
SMT. TARADEVI RATANLAL BAFNA,JALGAON vs PR. COMMISSIONER OF INCOME-TAX, (CENTRAL), NAGPUR
ITA 1123/PUN/2018[2011-12]Status: Disposed30/10/2023AY 2011-12
DEVENDRA P. SHAH,PUNE vs DEPUTY OMMISSIONER OF INCOME-TAX,
ITA 679/PUN/2016[2011-12]Status: Disposed30/10/2023AY 2011-12
INDIAN EX-DEFENSE SERVICE EMPLOYEE CHAMBERS OF COMMERCE AND INDUSTRIES,MUMBAI vs THE COMMISSIONER OF INCOME TAX, PUNE
ITA 382/PUN/2023[-]Status: Disposed27/10/2023
SETH BECHARDAS MANCHAND JAIN SHWET AMBER TRUST,PUNE vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
ITA 1029/PUN/2023[-]Status: Disposed27/10/2023
GHARPURE ENGINEERING & CONSTRUCTION P. LTD.,,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,, PUNE
ITSSA 22/PUN/2017[2008-09]Status: Disposed26/10/2023AY 2008-09
RAMDULAR JAMNAPRASAD SAHU,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-14, PUNE, PUNE
ITA 869/PUN/2023[2015-16]Status: Disposed26/10/2023AY 2015-16
SHREE RUSHABH AJIT JAIN MEDICAL AND CHARIBALE TRUST,THANE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 786/PUN/2023[-]Status: Disposed26/10/2023
