← All Benches
ITAT Pune Bench
17,219 judgments
M/S ROYAL GROUP OF DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD 8(3), PUNE
ITA 827/PUN/2022[2018-19]Status: Disposed26/10/2023AY 2018-19
SHATRUNJAY PARKS AND RESORTS P LTD.,KOLHAPUR vs INCOME-TAX OFFICER, CENTRAL, KOLHAPUR
ITA 441/PUN/2022[2006-07]Status: Disposed26/10/2023AY 2006-07
KHED ECONOMIC INFRASTRUCTURE PVT LD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-14, PUNE, PUNE
ITA 923/PUN/2023[2011-12]Status: Disposed25/10/2023AY 2011-12
AJIT NARAYAN PATIL. KOLHAPUR,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLHAPUR, KOLHAPUR
ITA 640/PUN/2023[2015-16]Status: Disposed25/10/2023AY 2015-16
SHREE RAVALNATH COOPERATIVE HOUSING FINANCE SOCIETY LTD,KOLHAPUR vs INCOME TAX OFFICER, WARD-1(1), KOLHAPUR, KOLHAPUR
ITA 992/PUN/2023[2018-19]Status: Disposed23/10/2023AY 2018-19
GOPALKRISHNA PATSANSTHA,SATARA vs THE INCOME TAX OFFICER, WARD-3, SATARA
ITA 986/PUN/2023[2018-19]Status: Disposed23/10/2023AY 2018-19
KHED ECONOMIC INFRASTRUCTURE PVT LTD,PUNE vs INCOME TAX OFFICER, WARD-14(2), PUNE
ITA 925/PUN/2023[2013-14]Status: Disposed23/10/2023AY 2013-14
KHED ECONOMIC INFRASTRUCTURE PVT LTD,PUNE vs INCOME TAX OFFICER, WARD-14(1), PUNE, PUNE
ITA 924/PUN/2023[2012-13]Status: Disposed23/10/2023AY 2012-13
SOLAPUR OPHTHALMOLOGICAL SOCIETY,SOLAPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE
ITA 1021/PUN/2023[-]Status: Disposed23/10/2023
SHRI PARVEZ MOHD. YUSUF KOKANI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CEN CIR -2, , NASHIK
ITSSA 32/PUN/2022[2015-16]Status: Heard20/10/2023AY 2015-16
SHRI PARVEZ MOHD. YUSUF KOKANI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CEN CIR -2, , NASHIK
ITSSA 31/PUN/2022[2012-13]Status: Heard20/10/2023AY 2012-13
SHRI PARVEZ MOHD. YUSUF KOKANI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CEN CIR -2, , NASHIK
ITSSA 30/PUN/2022[2011-12]Status: Heard20/10/2023AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CEN CIR -2, , NASHIK vs SHRI PARVEZ MOHD. YUSUF KOKANI, NASHIK
ITSSA 13/PUN/2021[2012-13]Status: Heard20/10/2023AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -3, NASHIK vs WINDSOR MACHINES LTD., MUMBAI
ITA 915/PUN/2022[2011-12]Status: Disposed20/10/2023AY 2011-12
BVG INDIA LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE, PUNE
ITSSA 16/PUN/2023[2019-20]Status: Disposed19/10/2023AY 2019-20
BVG INDIA LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE, PUNE
ITSSA 15/PUN/2023[2018-19]Status: Disposed19/10/2023AY 2018-19
BVG INDIA LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE, PUNE
ITSSA 14/PUN/2023[2017-18]Status: Disposed19/10/2023AY 2017-18
BVG INDIA LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE, PUNE
ITSSA 13/PUN/2023[2016-17]Status: Disposed19/10/2023AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE, PUNE vs BVG INDIA LIMITED, PUNE
ITSSA 10/PUN/2023[2019-20]Status: Disposed19/10/2023AY 2019-20
BVG INDIA LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE, PUNE
ITA 516/PUN/2023[2020-21]Status: Disposed19/10/2023AY 2020-21