← All Benches
ITAT Pune Bench
17,219 judgments
VOLKSWAGEN INDIA PRIVATE LIMITED,PUNE vs PR. COMMISSIONER OF INCOME-TAX-4, PUNE
ITA 148/PUN/2019[2013-14]Status: Disposed19/10/2023AY 2013-14
VOLKSWAGEN INDIA PRIVATE LIMITED,PUNE vs PR. COMMISSIONER OF INCOME-TAX-4, PUNE
ITA 147/PUN/2019[2012-13]Status: Disposed19/10/2023AY 2012-13
AZAD PANCHI GROUP MIRAJ,SANGLI vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
ITA 932/PUN/2023[-]Status: Disposed18/10/2023
MR. ABRAR FAKIRMOHMMAD SHAIKH,SOLAPUR vs INCOME TAX OFFICER(INTERNATIONAL TAXATION), NASHIK
ITA 208/PUN/2023[2014-15]Status: Disposed18/10/2023AY 2014-15
JAY MALHAR SHIKSHAN PRASARAK SANSTHA,AHMEDNAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 1033/PUN/2023[-]Status: Disposed18/10/2023
SHRI GANESH DEVOSTHAN TRUST, MHASKE WADI,AHMEDHNAGAR vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
ITA 1032/PUN/2023[-]Status: Disposed18/10/2023
RAVINDRA DNYANESHWR BHUJBAL,PUNE vs INCOME TAX OFFICER, WARD-14(5), PUNE, PUNE
ITA 1017/PUN/2023[2018-19]Status: Disposed18/10/2023AY 2018-19
M/S FIS SOLUTIONS SOFTWARE (INDIA) PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(1), PMT BUILDING, 2ND FLOOR, SWARGATE, PUNE, PUNE
ITA 583/PUN/2022[2018-19]Status: Disposed18/10/2023AY 2018-19
VINTAGE ENTERPRISES,RAIGAD vs ACIT CIR PANVEL, PANVEL
ITA 3469/MUM/2016[2008-09]Status: Disposed18/10/2023AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. VINTAGE ENTERPRISES, RAIGAD
ITA 1315/PUN/2016[2008-09]Status: Disposed18/10/2023AY 2008-09
SHRI DEVENDRA SWARUPCHAND SHINGAVI,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), PUNE
ITSSA 21/PUN/2023[2016-17]Status: Disposed17/10/2023AY 2016-17
SHRI DEVENDRA SWARUPCHAND SHINGAVI,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), PUNE
ITSSA 20/PUN/2023[2014-15]Status: Disposed17/10/2023AY 2014-15
SHRI DEVENDRA SWARUPCHAND SHINGAVI,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), PUNE
ITSSA 19/PUN/2023[2013-14]Status: Disposed17/10/2023AY 2013-14
SHRI DEVENDRA SWARUPCHAND SHINGAVI,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), PUNE
ITSSA 18/PUN/2023[2012-13]Status: Disposed17/10/2023AY 2012-13
SWAMIDHAM JYOTIRLING SANSTHA,PUNE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
ITA 771/PUN/2023[-]Status: Disposed17/10/2023
SWAMIDHAM JYOTIRLING SANSTHA,PUNE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
ITA 770/PUN/2023[-]Status: Disposed17/10/2023
SHRI DEVENDRA SWARUPCHAND SHINGAVI,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE1(1), PUNE
ITA 1040/PUN/2023[2011-12]Status: Disposed17/10/2023AY 2011-12
SHRI DEVENDRA SWARUPCHAND SHINGAVI,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE1(1), PUNE
ITA 1039/PUN/2023[2010-11]Status: Disposed17/10/2023AY 2010-11
SHREE SANGLI KUTCH JAIN SEVA SAMAJ,SANGLI vs COMMISSIONER OF INCOME TAX, EXEMPTION PUNE, PUNE
ITA 1011/PUN/2023[-]Status: Disposed17/10/2023
VILAS SAHAKARI SAKAHAR KARKAHANA LTD,LATUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX NANDED CIRCLE, NANDED, NANDED
ITA 959/PUN/2023[2014-15]Status: Disposed13/10/2023AY 2014-15