← All Benches
ITAT Pune Bench
17,219 judgments
PANDHRINATH JAGANNATH NERE,NASHIK vs INCOME TAX OFFICER, WARD-2(3), NASHIK, NASHIK
ITA 878/PUN/2023[2012-13]Status: Heard13/10/2023AY 2012-13
SHRI LALIT SHANKAR JADHAV,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, NASHIK, NASHIK
ITA 1038/PUN/2023[2017-18]Status: Heard13/10/2023AY 2017-18
M/S RUDRAKSH CHEMICALS PVT LTD,PUNE vs INCOME TAX OFFICER, WARD-5(4), PUNE, PUNE
ITA 1035/PUN/2023[2018-19]Status: Heard13/10/2023AY 2018-19
MILIND MORESHWAR PIMPALKHARE,PUNE vs INCOME TAX OFFICER, WARD-14(1), PUNE, PUNE
ITA 1031/PUN/2023[2022-23]Status: Disposed13/10/2023AY 2022-23
KIRIT RAMANLAL SHAH,PUNE vs INCOME TAX OFFICER, WARD-3(1), PUNE, PUNE
ITA 1030/PUN/2023[2012-13]Status: Disposed13/10/2023AY 2012-13
ADIMATA SHAKTI PRATISHTHAN, AMRAVATI,AMRAVATI vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 1002/PUN/2023[2023-24]Status: Disposed13/10/2023AY 2023-24
ASHISH NIRANJAN SHAH,PUNE vs PR. COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 697/PUN/2019[2014-15]Status: Disposed13/10/2023AY 2014-15
M/S. SAIRUNG DEVELOPERS & PROMOTERS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 96/PUN/2018[2014-15]Status: Disposed13/10/2023AY 2014-15
M/S. SAIRUNG DEVELOPERS & PROMOTERS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 95/PUN/2018[2013-14]Status: Disposed13/10/2023AY 2013-14
VASANT HARIBHAU GAIKWAD,PUNE vs INCOME-TAX OFFICER, WARD - 13(5), PUNE
ITA 553/PUN/2018[2013-14]Status: Disposed13/10/2023AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs M/S. SAIRUNG DEVELOPERS AND PROMOTERS PVT.LTD, PUNE
ITA 258/PUN/2018[2014-15]Status: Disposed13/10/2023AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs M/S. SAIRUNG DEVELOPERS AND PROMOTERS PVT.LTD, PUNE
ITA 257/PUN/2018[2013-14]Status: Disposed13/10/2023AY 2013-14
TANAJI TULSHIRAM BABAR,PUNE vs INCOME TAX OFFICER-5, CIRCLE-5, PUNE, PUNE
ITA 559/PUN/2023[2017-18]Status: Disposed12/10/2023AY 2017-18
PANDHARINATH MAHADEO OVHAL,PUNE vs THE INCOME TAX WARD-14(3), PUNE
ITA 419/PUN/2023[2012-13]Status: Disposed12/10/2023AY 2012-13
MR ABHAY SURESH RAUT,PUNE vs INCOME TAX OFFICER, WARD-7(2), PUNE, PUNE
ITA 1007/PUN/2023[2015-16]Status: Heard12/10/2023AY 2015-16
GERA REALTY ESTATES,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,CENTRAL CIRCLE-1(3),, PUNE
ITSSA 76/PUN/2019[2012-13]Status: Disposed11/10/2023AY 2012-13
NIRMAN DEVELOPERS,PUNE vs THE INCOME TAX OFFICER, WARD-3(1), PUNE
ITA 969/PUN/2023[2017-18]Status: Heard11/10/2023AY 2017-18
SHRIKANT VINAYAKRAO TAYDE,DHULE vs INCOME TAX OFFICER, WARD-2, DHULE, DHULE
ITA 1026/PUN/2023[2013-14]Status: Heard11/10/2023AY 2013-14
SHRI SHRI DIGAMBAR JAIN SAITWAL SEVA MANDAL,PUNE vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE
ITA 1016/PUN/2023[-]Status: Disposed11/10/2023
NALINI B PAWAR,PUNE vs INCOME TAX OFFICER, WARD-5(2), PUNE, PUNE
ITA 914/PUN/2023[2016-17]Status: Disposed10/10/2023AY 2016-17