← All Benches
ITAT Pune Bench
17,219 judgments
LATE ANIL RANGALE THROUGH LEGAL HEIR ANITA ANIL RANGALE,AURANGABAD vs ACIT CIRCEL 1, AURNAGABAD, AURANGABAD
ITA 133/PUN/2023[2016-17]Status: Disposed10/10/2023AY 2016-17
KAI VAIJANATH CHANNAPPA DARDE,LATUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 1009/PUN/2023[-]Status: Heard10/10/2023
INCOME-TAX OFFICER, WARD - 7 (1), PUNE vs M/S. SARSAN DEVELOPERS, PUNE
ITA 386/PUN/2020[2014-15]Status: Disposed10/10/2023AY 2014-15
OM BHAIRAVNATH KRUSHI VIDNYAN MANDAL,JALGAON vs THE INCOME TAX OFFICER (EXEMPTION), WARD-1(2), NASHIK
ITA 975/PUN/2023[2017-18]Status: Disposed9/10/2023AY 2017-18
SAILAB MARKETING SERVICES PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(2), PUNE, PUNE
ITA 851/PUN/2023[2005-06]Status: Disposed9/10/2023AY 2005-06
PURUSHOTTAM R MOGHE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(2), PUNE, PUNE
ITA 850/PUN/2023[2006-07]Status: Disposed9/10/2023AY 2006-07
PURUSHOTTAM R MOGHE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(2), PUNE, PUNE
ITA 849/PUN/2023[2005-06]Status: Disposed9/10/2023AY 2005-06
SHRI PRABHAKAR KACHARU NIRBHAWANE,NASHIK vs INCOME TAX OFFICER, WARD-2(3), PUNE, PUNE
ITA 1010/PUN/2023[2012-13]Status: Disposed9/10/2023AY 2012-13
MADHVRAO ANNARAO BARGE,LATUR vs INCOME TAX OFFICER, WARD-2, LATUR, LATUR
ITA 1008/PUN/2023[2012-13]Status: Disposed9/10/2023AY 2012-13
DCIT, CIRCLE-5, PUNE vs SHRI PURUSHOTTAM R MOGHE, PUNE
ITA 73/PUN/2021[2005-06]Status: Disposed9/10/2023AY 2005-06
DCIT CIRCLE- 5, PUNE vs SAILAB MARKETING SERVICES PVT. LTD., PUNE
ITA 72/PUN/2021[2005-06]Status: Disposed9/10/2023AY 2005-06
DCIT, CIRCLE-5, PUNE vs SHRI PURUSHOTTAM R MOGHE, PUNE
ITA 66/PUN/2021[2006-07]Status: Disposed9/10/2023AY 2006-07
SANTOSH SUBHASHAPPA MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, , AURANGABAD
ITSSA 17/PUN/2021[2011-12]Status: Heard6/10/2023AY 2011-12
SANTOSH SUBHASHAPPA MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, , AURANGABAD
ITSSA 16/PUN/2021[2010-11]Status: Heard6/10/2023AY 2010-11
SANTOSH SUBHASHAPPA MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, , AURANGABAD
ITSSA 15/PUN/2021[2009-10]Status: Heard6/10/2023AY 2009-10
M/S. GENERAL POWER SYSTEM,NASHIK vs THE INCOME TAX OFFICER, WARD-1(1), NASHIK
ITA 960/PUN/2023[2019-20]Status: Disposed6/10/2023AY 2019-20
PRANAV OMPRAKASH KHAKE DISTILLERIES PRIVATE LIMITED,AURANGABAD vs THE INCOME TAX OFFICER, WARD-4(5), PUNE
ITA 836/PUN/2023[2020-21]Status: Disposed6/10/2023AY 2020-21
NAWAB PASHASAHEB JAMADAR,LATUR vs THE INCOME TAX OFFICER, WARD-1, LATUR
ITA 731/PUN/2023[2014-15]Status: Disposed6/10/2023AY 2014-15
POONA PANJARPOLE TRUST,PUNE vs INCOME TAX OFFICER (EXEMPTION), WARD-1(2), PUNE
ITA 163/PUN/2023[2017-18]Status: Disposed6/10/2023AY 2017-18
INCOME-TAX OFFICER (EXEMPTIONS), PUNE vs POONA PANJARPOLE TRUST, PUNE
ITA 846/PUN/2022[2015-16]Status: Disposed6/10/2023AY 2015-16
