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ITAT Pune Bench
17,219 judgments
ABDUL HAFFEZ ABDUL AZIZ SHAIKH,JALNA vs THE INCOME TAX OFFICER, WARD-1, JALNA
ITA 962/PUN/2023[2009-10]Status: Disposed5/10/2023AY 2009-10
PUNE JILHA GRAMSEVAK SAHKARI PATHSANSTHA MARYADIT PUNE,PUNE vs THE INCOME TAX OFFICER, WARD-12(1), PUNE
ITA 958/PUN/2023[2020-21]Status: Disposed5/10/2023AY 2020-21
MAROTI BAPURAO POUL,PARBHANI vs THE INCOME TAX OFFICE & TDS WARD, PRABHANI
ITA 952/PUN/2023[2010-11]Status: Disposed5/10/2023AY 2010-11
VITHALDAS TRIBHUWANDAS BAGADIYA,JALNA vs INCOME TAX OFFICER, WARD-1, JALNA, JALNA
ITA 807/PUN/2023[2009-10]Status: Disposed5/10/2023AY 2009-10
JIVRAJ HIMMATLAL VYAS,PUNE vs INCOME TAX OFFICER, WARD- 7(4), PUNE
ITA 714/PUN/2023[2016-17]Status: Disposed5/10/2023AY 2016-17
CHIRAG G JAIN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 2(3), PUNE
ITA 905/PUN/2022[2016-17]Status: Disposed5/10/2023AY 2016-17
CHIRAG G JAIN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 2(3), PUNE
ITA 904/PUN/2022[2017-18]Status: Disposed5/10/2023AY 2017-18
ANAND T JAIN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 2(3), PUNE
ITA 903/PUN/2022[2016-17]Status: Disposed5/10/2023AY 2016-17
ANAND T JAIN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 2(3), PUNE
ITA 902/PUN/2022[2017-18]Status: Disposed5/10/2023AY 2017-18
MAHAVEER M JAIN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 2(3), PUNE
ITA 901/PUN/2022[2016-17]Status: Disposed5/10/2023AY 2016-17
MAHAVEER M JAIN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 2(3), PUNE
ITA 900/PUN/2022[2017-18]Status: Disposed5/10/2023AY 2017-18
BHARAT M JAIN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 2(3), PUNE
ITA 899/PUN/2022[2016-17]Status: Disposed5/10/2023AY 2016-17
BHARAT M JAIN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 2(3), PUNE
ITA 898/PUN/2022[2017-18]Status: Disposed5/10/2023AY 2017-18
S S GROUP,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTER CIRCLE - 1(3), PUNE, PUNE
ITA 599/PUN/2022[2015-16]Status: Disposed5/10/2023AY 2015-16
INDRAJEET DINKAR SALGAR,KOLHAPUR vs INCOME TAX OFFICER, WARD-1, KOLHAPUR, KOLHAPUR
ITA 1003/PUN/2023[2012-13]Status: Disposed4/10/2023AY 2012-13
PRIDE PURPLE BUILDERS PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 1 (1), PUNE
ITA 699/PUN/2022[2015-16]Status: Disposed4/10/2023AY 2015-16
NARAYAN DATTARAO GIRAM,PARBHANI vs INCOME TAX OFFICER, WARD-1(5), AURANGABAD, AURANGABAD
ITA 995/PUN/2023[2011-12]Status: Disposed3/10/2023AY 2011-12
JAYANT NARAYAN SHRIKHANDE,PUNE vs INCOME TAX OFFICER, WARD-9(4), PUNE, PUNE
ITA 994/PUN/2023[2010-11]Status: Disposed3/10/2023AY 2010-11
JOINT COMMISSIONER OF INCOME-TAX (OSD), CEN CIR 2(4), PUNE vs M/S SABLE ASSOCITES, PUNE
ITSSA 9/PUN/2021[2013-14]Status: Disposed28/9/2023AY 2013-14
DR KHANADE HOSPITAL,PUNE vs INCOME TAX OFFICER (TDS), PUNE, PUNE
ITA 791/PUN/2023[2013-14]Status: Disposed28/9/2023AY 2013-14