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ITAT Pune Bench

17,219 judgments

THE INCOME TAX OFFICER, WARD-2, AHMEDNAGAR vs KRUSHI VIDNYAN PRADHYAPAK SAHAKARI PAT SANSTHA MARYADIT, AHMEDNAGAR

ITA 701/PUN/2023[2020-21]Status: Disposed28/9/2023AY 2020-21

AJIT NARAYAN PATIL. KOLHAPUR,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLHAPUR, KOLHAPUR

ITA 641/PUN/2023[2018-19]Status: Disposed28/9/2023AY 2018-19

M/S HANUMANT YASHWANT PINGALE,RAIGAD vs INCOME TAX OFFICER, WARD-4, PANVEL, PANVEL

ITA 888/PUN/2023[2017-18]Status: Disposed27/9/2023AY 2017-18

SHRI GANESH SHATRUGHNA BHAVLE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-10(2), PUNE, PUNE

ITA 879/PUN/2023[2011-12]Status: Disposed27/9/2023AY 2011-12

SAMBHAJI SATTAJI SARPATE,NANDED vs INCOME TAX OFFICER, WARD-5, NANDED, NANDED

ITA 799/PUN/2023[2012-13]Status: Disposed27/9/2023AY 2012-13

INCOME TAX OFFICE, WARD-1, ICHALKARANJIKARANJI, KOLHAPUR vs SPLICE BIOTECH PVT LTD, KOLHAPUR

ITA 775/PUN/2023[2013-14]Status: Disposed27/9/2023AY 2013-14

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, KOLHAPUR vs RAFIQ NAIK EXPORTS P LTD., RATNAGIRI

ITA 939/PUN/2022[2016-17]Status: Disposed27/9/2023AY 2016-17

SNEHAL SAMEER MULAY,,AURANGABAD vs DCIT, CENTRAL CIRCLE -1,, AURANGABAD

ITSSA 80/PUN/2022[2013-14]Status: Disposed26/9/2023AY 2013-14

PADMAKAR HARIBHAU MULAY,AURANGABAD vs DCIT, CENTRAL CIRCLE,, AURANGABAD

ITSSA 79/PUN/2022[2013-14]Status: Disposed26/9/2023AY 2013-14

SHRIKANT GUNWANTRAO DESHMUKH,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1, AURANGABAD, AURANGABAD

ITSSA 113/PUN/2022[2015-16]Status: Disposed26/9/2023AY 2015-16

GAURISHANKAR EDUCATIION SOCIETY,SATARA vs THE INCOME TAX OFFICER(EXEMPTION), WARD-1(1), PUNE

ITA 985/PUN/2023[2016-17]Status: Disposed26/9/2023AY 2016-17

GAURISHANKAR EDUCATIION SOCIETY,SATARA vs THE INCOME TAX OFFICER(EXEMPTION), WARD-1(1), PUNE

ITA 984/PUN/2023[2015-16]Status: Disposed26/9/2023AY 2015-16

GAURISHANKAR EDUCATIION SOCIETY,SATARA vs THE INCOME TAX OFFICER(EXEMPTION), WARD-1(1), PUNE

ITA 983/PUN/2023[2014-15]Status: Disposed26/9/2023AY 2014-15

GAURISHANKAR EDUCATIION SOCIETY,SATARA vs THE INCOME TAX OFFICER(EXEMPTION), WARD-1(1), PUNE

ITA 982/PUN/2023[2013-14]Status: Disposed26/9/2023AY 2013-14

MAHARASHTRA RAJYA PATHYAPUSTAK MANDAL KARMACHARI SAHAKARI PAT SANSTHA MARYADIT,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX -2, PUNE

ITA 733/PUN/2023[2017-18]Status: Disposed26/9/2023AY 2017-18

ST XAVIERS EDUCATION TRUST,AURANGABAD vs PRINCIPAL COMMISSIONER OF INCOME TAX ( CENTRAL) NAGPUR, NAGPUR

ITA 689/PUN/2023[2017-18]Status: Disposed26/9/2023AY 2017-18

ST XAVIERS EDUCATION TRUST,AURANGABAD vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) NAGPUR, NAGPUR

ITA 688/PUN/2023[2016-17]Status: Disposed26/9/2023AY 2016-17

ST XAVIERS EDUCATION TRUST,AURANGABAD vs PRINCIPAL COMMISSIONER OF INCOME TAX ( CENTRAL ) NAGPUR, NAGPUR

ITA 687/PUN/2023[2015-16]Status: Disposed26/9/2023AY 2015-16

ST XAVIERS EDUCATION TRUST,AURANGABAD vs PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL) NAGPUR, NAGPUR

ITA 686/PUN/2023[2014-15]Status: Disposed26/9/2023AY 2014-15

ST XAVIERS EDUCATION TRUST,AURANGABAD vs PRINCIPAL COMMISSIONER OF INCOME TAX( CENTRAL) NAGPUR, NAGPUR

ITA 685/PUN/2023[2013-14]Status: Disposed26/9/2023AY 2013-14