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ITAT Pune Bench
17,219 judgments
ST. LAWRENCE EDUCATION TRUST,AURANGABAD vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL NAGPUR, NAGPUR
ITA 684/PUN/2023[2017-18]Status: Disposed26/9/2023AY 2017-18
ST. LAWRENCE EDUCATION TRUST,AURANGABAD vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) NAGPUR, NAGPUR
ITA 683/PUN/2023[2016-17]Status: Disposed26/9/2023AY 2016-17
ST. LAWRENCE EDUCATION TRUST,AURANGABAD vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL NAGPUR, NAGPUR
ITA 682/PUN/2023[2015-16]Status: Disposed26/9/2023AY 2015-16
ST. LAWRENCE EDUCATION TRUST,AURANGABAD vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL NAGPUR, NAGPUR
ITA 681/PUN/2023[2014-15]Status: Disposed26/9/2023AY 2014-15
ST. LAWRENCE EDUCATION TRUST,AURANGABAD vs PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL, NAGPUR, NAGPUR
ITA 680/PUN/2023[2013-14]Status: Disposed26/9/2023AY 2013-14
SANJAY AMRUTRAO SATAV HUF,PUNE vs INCOME TAX OFFICER, WARD-12(4), PUNE, PUNE
ITA 570/PUN/2023[2016-17]Status: Disposed26/9/2023AY 2016-17
BRISK INDIA PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE
ITA 515/PUN/2023[2019-20]Status: Disposed26/9/2023AY 2019-20
M/S.NILON'S ENTERPRISES,PUNE vs JOINT COMMISSIONER OF INCOME TAX, RANGE -2, PUNE
ITA 640/PUN/2022[2016-17]Status: Disposed26/9/2023AY 2016-17
VANDERLANDE INDUSTRIES PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 13, PUNE
ITA 48/PUN/2018[2012-13]Status: Disposed26/9/2023AY 2012-13
SADASHIV NIVRUTTI NAVALE,,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2),, PUNE
ITSSA 33/PUN/2019[2012-13]Status: Disposed25/9/2023AY 2012-13
SADASHIV NIVRUTTI NAVALE,,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2),, PUNE
ITSSA 32/PUN/2019[2011-12]Status: Disposed25/9/2023AY 2011-12
SADASHIV NIVRUTTI NAVALE,,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2),, PUNE
ITSSA 31/PUN/2019[2010-11]Status: Disposed25/9/2023AY 2010-11
ASHOK SADASHIV NAVALE,,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2),, PUNE
ITSSA 27/PUN/2019[2013-14]Status: Disposed25/9/2023AY 2013-14
PURSHOTTAM MADANLAL CHAMADIA CHARITABLE TRUST,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 886/PUN/2023[2023-24]Status: Disposed25/9/2023AY 2023-24
ROTARY CLUB OF POONA AIRPORT CHARITABLE TRUST,PUNE vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
ITA 885/PUN/2023[2023-24]Status: Disposed25/9/2023AY 2023-24
INTOX PRIVATE LIMITED,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, (EXEMPTION) WARD-1(1), PUNE
ITA 410/PUN/2023[2016-17]Status: Disposed25/9/2023AY 2016-17
HINDUSTAN PROPERTIES,PUNE vs THE INCOME TAX OFFICER, WARD-14(3), PUNE
ITA 990/PUN/2023[2003-04]Status: Disposed22/9/2023AY 2003-04
AMIT BAPUSO LOTHAR,KOLHAPUR vs THE INCOME TAX OFFICER, WARD1(1), KOLHAPUR
ITA 981/PUN/2023[2017-18]Status: Heard22/9/2023AY 2017-18
KIRIT RAMANLAL SHAH,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, PUNE
ITA 965/PUN/2023[2011-12]Status: Heard22/9/2023AY 2011-12
LATE RAJKISHORILAL CHADHA THROUGH LEGAL HEIR CHAYAN CHADHA,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE
ITA 964/PUN/2023[2015-16]Status: Heard22/9/2023AY 2015-16
