← All Benches
ITAT Pune Bench
17,219 judgments
JAYASHREE VIRENDRA SINGH THAKUR,PUNE vs INCOME TAX OFFICER, WARD-14(1), PUNE, PUNE
ITA 940/PUN/2023[2017-18]Status: Disposed22/9/2023AY 2017-18
JAYASHREE VIRENDRA SINGH THAKUR,PUNE vs INCOME TAX OFFICER, WARD-6(1), PUNE, PUNE
ITA 939/PUN/2023[2017-18]Status: Disposed22/9/2023AY 2017-18
LEAR INDIA ENGINEERING LLP,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-8, PUNE, PUNE
ITA 890/PUN/2023[2020-21]Status: Disposed22/9/2023AY 2020-21
LEAR INDIA ENGINEERINGLLP,PUNE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, PUNE
ITA 870/PUN/2023[2020-21]Status: Disposed22/9/2023AY 2020-21
JAISHRIRAM SUGAR AND AGRO PRODUCTS LIMITED,PUNE vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL, RANGE-2, PUNE, PUNE
ITA 781/PUN/2023[2017-18]Status: Disposed22/9/2023AY 2017-18
JAISHRIRAM SUGAR AND AGRO PRODUCTS LIMITED,PUNE vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL, RANGE-2, PUNE, PUNE
ITA 780/PUN/2023[2016-17]Status: Disposed22/9/2023AY 2016-17
CPRS RUGNALAY DENAGI SAMITI,KOLHAPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 715/PUN/2023[-]Status: Heard22/9/2023
LAXMAN PATWARDHAN CHARITABLE FOUNDATION,NASHIK vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
ITA 818/PUN/2023[-]Status: Heard21/9/2023
LAXMAN PATWARDHAN CHARITABLE FOUNDATION,NASHIK vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
ITA 817/PUN/2023[-]Status: Heard21/9/2023
M/S. CLASSIC CITI INVESTMENTS PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, WARD-1(2), PUNE
ITA 436/PUN/2023[2017-18]Status: Heard21/9/2023AY 2017-18
M/S. CLASSIC CITI INVESTMENTS PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, WARD-1(2), PUNE
ITA 435/PUN/2023[2016-17]Status: Heard21/9/2023AY 2016-17
INCOME-TAX OFFICER WARD 2(3), SOLAPUR vs KAPURBA AND COMPANY, BARSHI, SOLAPUR
ITA 308/PUN/2021[2012-13]Status: Disposed21/9/2023AY 2012-13
KIRAN VASANT PAWAR,PUNE vs INCOME TAX OFFICER, WARD-14(4), PUNE, PUNE
ITA 934/PUN/2023[2015-16]Status: Disposed20/9/2023AY 2015-16
SANJAY DNYANESHWAR TAPKIR,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, PUNE, PUNE
ITA 877/PUN/2023[2016-17]Status: Disposed20/9/2023AY 2016-17
SAHYOGH NAGRI SAHKARI PATSANSTHA MARYADIT,JALNA vs INCOME TAX WARD-3, JALNA, JALNA
ITA 838/PUN/2023[2017-18]Status: Disposed20/9/2023AY 2017-18
SOLAPUR PANJARPOLE AND SETH VEERCHAND DEEPCHAND ANATHALAY,PUNE vs THE INCOME TAX OFFICER, WARD-2(4), SOLAPUR
ITA 720/PUN/2023[2001-02]Status: Disposed20/9/2023AY 2001-02
SOLAPUR DCC BANK EMPLOYEES CO- OPERATIVE SOCIETY LIMITED,SOLAPUR vs INCOME TAX OFFICER, WARD- 2(3), SOLAPUR
ITA 713/PUN/2023[2018-19]Status: Disposed20/9/2023AY 2018-19
SHRI SHIVAJI DATTATRAY SONAWANE,NASHIK vs THE INCOME TAX OFFICER, WARD-2(1), NASHIK
ITA 707/PUN/2023[2016-17]Status: Disposed20/9/2023AY 2016-17
M/S. JYOTI PAPER UDYOG LTD,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, NASHIK
ITA 702/PUN/2023[2013-14]Status: Disposed20/9/2023AY 2013-14
SHREE GAJANAN DEVELOPERS,PUNE vs INCOME TAX OFFICER, WARD-8(4), PUNE, PUNE
ITA 634/PUN/2023[2009-10]Status: Disposed20/9/2023AY 2009-10
