← All Benches
ITAT Pune Bench
17,219 judgments
M/S SAIRUNG DEVELOPERS & PROMOTERS PVT LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, PUNE, PUNE
ITA 485/PUN/2023[2017-18]Status: Disposed20/9/2023AY 2017-18
ELECTRONICA MACHINE TOOLS LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), PUNE, PUNE
ITA 351/PUN/2023[2013-14]Status: Disposed20/9/2023AY 2013-14
INCOME-TAX OFFICER, WARD -1, PANVEL vs SHRI SITARAM RAMDAS BALKAWDE, RAIGAD
ITA 816/PUN/2022[2017-18]Status: Disposed20/9/2023AY 2017-18
M/S.NILON'S ENTERPRISES,PUNE vs JOINT COMMISSIONER OF INCOME TAX, RANGE -2, PUNE
ITA 639/PUN/2022[2016-17]Status: Disposed20/9/2023AY 2016-17
SMT. KIRTI B. THORAT,PUNE vs INCOME-TAX OFFICER, WARD - 3 (3), PUNE
ITA 463/PUN/2019[2014-15]Status: Disposed20/9/2023AY 2014-15
C R JAISWAL AND K B JAISWAL,VILLAGE KINGAON vs INCOME TAX OFFICER, WARD -2(5), JALGAON
ITA 732/PUN/2023[2016-17]Status: Disposed14/9/2023AY 2016-17
DY. COMMISSIONER OF INCOME- TAX, CIRCLE 1(1), PUNE vs M/S AMPACET SPECIALTY PRODUCTS PVT. LTD, PUNE
ITA 797/PUN/2022[A.Y- 2014-15]Status: Disposed13/9/2023
M/S PRAVHAKAR CHANDRAKANT DHARIA,PUNE vs INCOME TAX OFFICER, TDS-2, PUNE, PUNE
ITA 912/PUN/2023[2015-16(26Q-Q4)]Status: Disposed12/9/2023
M/S PRABHAKAR CHANDRAKANT DHARIA,PUNE vs INCOME TAX OFFICER, TDS-2, PUNE, PUNE
ITA 911/PUN/2023[2015-16(26Q-Q3)]Status: Disposed12/9/2023
M/S PRABHAKAR CHANDRAKANT DHARIA,PUNE vs INCOME TAX OFFICER, TDS-2, PUNE, PUNE
ITA 910/PUN/2023[2015-16(26Q-Q2)]Status: Disposed12/9/2023
M/S PRABHAKAR CHANDRAKANT DHARIA,PUNE vs INCOME TAX OFFICER, TDS-2, PUNE, PUNE
ITA 909/PUN/2023[2014-15(26Q-Q4)]Status: Disposed12/9/2023
M/S PRABHAKAR CHANDRAKANT DHARIA,PUNE vs INCOME TAX OFFICER, TDS-2, PUNE, PUNE
ITA 908/PUN/2023[2014-15(26Q-Q3)]Status: Disposed12/9/2023
M/S PRABHAKAR CHANDRAKANT DHARIA,PUNE vs INCOME TAX OFFICER, TDS-2, PUNE, PUNE
ITA 907/PUN/2023[2014-15(26Q-Q2)]Status: Disposed12/9/2023
M/S PRABHAKAR CHANDRAKANT DHARIA,PUNE vs INCOME TAX OFFICER, TDS-2, PUNE, PUNE
ITA 906/PUN/2023[2014-15(26Q-Q1)]Status: Disposed12/9/2023
M/S PRAVHAKAR CHANDRAKANT DHARIA,PUNE vs INCOME TAX OFFICER, TDS-2, PUNE, PUNE
ITA 905/PUN/2023[2013-14(26Q-Q4)]Status: Disposed12/9/2023
M/S PRABHAKAR CHANDRAKANT DHARIA,PUNE vs INCOME TAX OFFICER, TDS-2, PUNE, PUNE
ITA 904/PUN/2023[2013-14(26Q-Q2)]Status: Disposed12/9/2023
M/S. CLASSIC CITI INVESTMENTS PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, WARD-1(3), PUNE
ITA 434/PUN/2023[2015-16]Status: Disposed12/9/2023AY 2015-16
M/S. CLASSIC CITI INVESTMENTS PRIVATE LIMITED,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE
ITA 433/PUN/2023[2012-13]Status: Disposed12/9/2023AY 2012-13
ASHRULY ENGINEERING PRIVATE LIMITED,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE
ITA 705/PUN/2023[2015-16]Status: Disposed11/9/2023AY 2015-16
INCOME TAX OFFICER (EXEMPTION), WARD- KOLHAPUR, KOLHAPUR vs DAKSHIN BHARAT JAIN SABHA, SANGLI
ITA 607/PUN/2023[2017-18]Status: Disposed11/9/2023AY 2017-18
