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ITAT Pune Bench

17,219 judgments

JOINT COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE vs M/S VASTUSHILP BUILDERS & DEVELOPERS, PUNE

ITA 582/PUN/2023[2015-16]Status: Disposed11/9/2023AY 2015-16

INCOME TAX OFFICER WARD-8(1), PUNE, PUNE vs ASHRULY ENGINEERING PVT LTD, PUNE

ITA 465/PUN/2023[2015-16]Status: Disposed11/9/2023AY 2015-16

ROUNAK FARMS PVT. LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CENTRAL) CIRCLE, KOLHAPUR

ITA 565/PUN/2020[2011-12]Status: Disposed8/9/2023AY 2011-12

BHARATNAGAR BUILDCON LLP (FORMERLY KNOWN AS ABIL BUILDCON LLP),PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -2, PUNE

ITA 284/PUN/2021[2016-17]Status: Disposed7/9/2023AY 2016-17

ASSISTANT COMMISSIONER OF INCOME-TAX vs SINHAGAD TECHNICAL EDUCATION SOCIETY, PUNE

ITA 15/PUN/2015[2007-08]Status: Disposed7/9/2023AY 2007-08

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE vs SHRI SUBHASH HASTIMAL LODHA, PUNE

ITA 750/PUN/2022[2013-14]Status: Disposed6/9/2023AY 2013-14

BHIMPRERNA SANSKRUTIK KENDRA,PANVEL vs INCOME TAX OFFICER, EXEMPTION, WARD, THANE, THANE

ITA 867/PUN/2023[2019-20]Status: Disposed5/9/2023AY 2019-20

BHIMPRENA SANSKRUTIK KENDRA,PANVEL vs INCOME TAX OFFICER, EXEMPTION, WARD, THANE, THANE

ITA 866/PUN/2023[2018-19]Status: Disposed5/9/2023AY 2018-19

RISHIKESH BUILDERS & DEVELOPERS,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2,SOLAPUR, SOLAPUR

ITA 558/PUN/2023[2015-16]Status: Disposed5/9/2023AY 2015-16

RAJENDRA BABULAL MALU,HUF,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2, ICHALKARANJI

ITA 1868/PUN/2018[2015-16]Status: Disposed4/9/2023AY 2015-16

ARCHANA RAJENDRA MALU,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 4, ICHALKARANJI

ITA 1867/PUN/2018[2015-16]Status: Disposed4/9/2023AY 2015-16

JOINT COMMISSIONER OF INCOME-TAX (OSD), CEN CIR 2(4), PUNE vs M/S SABLE ASSOCITES, PUNE

ITSSA 11/PUN/2021[2015-16]Status: Disposed1/9/2023AY 2015-16

JOINT COMMISSIONER OF INCOME-TAX (OSD), CEN CIR 2(4), PUNE vs M/S SABLE ASSOCITES, PUNE

ITSSA 10/PUN/2021[2014-15]Status: Disposed1/9/2023AY 2014-15

SHREE JAIN VIDYA PRASARAK MANDAL,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 887/PUN/2023[2023-24]Status: Disposed1/9/2023AY 2023-24

RESHMA DEVENDRA SHINGAVI,PUNE vs INCOME TAX OFFICER, WARD-5(1), PUNE, PUNE

ITA 842/PUN/2023[2011-12]Status: Disposed1/9/2023AY 2011-12

SHRI SANT SENA MAHARAJ NABHIK SAMAJACHI NAGARI SAHAKARI PATSANSTHA, MARYADIT,JALGAON vs INCOME TAX OFFICER, WRD-1(4), JALGAON, JALGAON

ITA 841/PUN/2023[2019-20]Status: Disposed1/9/2023AY 2019-20

MEENAL HEMANSHU NANDOLA,PUNE vs THE INCOME TAX OFFICER, WARD-5(2), PUNE

ITA 834/PUN/2023[2018-19]Status: Disposed1/9/2023AY 2018-19

SAMBHAJI SATTAJI SARPATE,NANDED vs INCOME TAX OFFICER, WARD-4, NANDED, NANDED

ITA 800/PUN/2023[2012-13]Status: Disposed1/9/2023AY 2012-13

RAMAKRISHNA LAXMANRAO GHULE,PUNE vs THE INCOME TAX OFFICER, WARD-8(2), PUNE

ITA 762/PUN/2023[2016-17]Status: Disposed1/9/2023AY 2016-17

NUTAN SHIKSHAN PRASARAK MANDAL GHODGAON,JALGAON vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

ITA 725/PUN/2023[-]Status: Disposed1/9/2023