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ITAT Pune Bench

17,219 judgments

MAHATMA PHULE SHIKSHAN PRASARAK MANDAL,PUNE vs INCOME TAX OFFICE (EXEMPTION), WARD-1(2), PUNE, PUNE

ITA 525/PUN/2023[2018-19]Status: Disposed1/9/2023AY 2018-19

SHREE SAMASTHA GUJARATHI SAMAJ,DHULE vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE

ITA 627/PUN/2019[2014-15]Status: Disposed1/9/2023AY 2014-15

SANJAY SADASHIV NAVALE,,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2),, PUNE

ITSSA 28/PUN/2019[2013-14]Status: Disposed31/8/2023AY 2013-14

SANTOSH MAHADEO NAVALE,,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2),, PUNE

ITSSA 26/PUN/2019[2013-14]Status: Disposed31/8/2023AY 2013-14

PRASHANT VITHOBA NAVALE,,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2),, PUNE

ITSSA 16/PUN/2019[2013-14]Status: Disposed31/8/2023AY 2013-14

JAVED KARIMKHAN PATEL (L/H OF LATE-KARIM KHAN SHAHNOORKHAN PATEL),AURANGABAD vs INCOME-TAX OFFICER, WARD 2(2), AURANGABAD

ITA 1402/PUN/2015[2009-10]Status: Disposed31/8/2023AY 2009-10

PRASAD NIMBA THAKUR,PUNE vs INCOME TAX OFFICER, WARD-13(4), PUNE, PUNE

ITA 889/PUN/2023[2018-19]Status: Disposed30/8/2023AY 2018-19

JAIPRAKASH SHANKARAPPA HALKUDE,LATUR vs INCOME TAX OFFICER, WARD-1, LATUR, LATUR

ITA 883/PUN/2023[2011-12]Status: Disposed30/8/2023AY 2011-12

MAHARASHTRA VIDYARTHI SAHAYYAJK MANDAL,PUNE vs INCOME TAX OFFICER, EXEMPTION, WARD-1(2), PUNE, PUNE

ITA 880/PUN/2023[2012-13]Status: Disposed30/8/2023AY 2012-13

MARUTI TECHNOFAB INDUSTRIES PVT LTD,BARSHI vs THE INCOME TAX OFFICER, WARD-2(1), SOLAPUR

ITA 769/PUN/2023[2016-17]Status: Disposed30/8/2023AY 2016-17

SANDEEP ANILKUMAR SURANA,JALGAON vs THE INCOME TAX OFFICER, WARD-1(2), JALGAON

ITA 759/PUN/2023[2011-12]Status: Disposed30/8/2023AY 2011-12

ANIL PRABAHKAR KORGAONKAR, HUF,KOLHAPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLHAPUR

ITA 395/PUN/2023[2019-20]Status: Disposed30/8/2023AY 2019-20

MR. VISHAL ASHOK CAUGERA,PUNE vs INCOME TAX OFFICER, WARD-6(3), PUNE, PUNE

ITA 922/PUN/2023[2016-17]Status: Disposed29/8/2023AY 2016-17

ANIL RAJARAM BUCHDE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIR-2, PUNE, PUNE

ITA 864/PUN/2023[2014-15]Status: Disposed29/8/2023AY 2014-15

VISHNUDAS JAGANNATH BIYANI,BEED vs INCOME TAX OFFICER, WARD-2, BEED, BEED

ITA 236/PUN/2023[2010-11]Status: Disposed29/8/2023AY 2010-11

M/S. SUPRABHA CONSTRUCTION CO. PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, NASHIK

ITA 888/PUN/2017[2012-13]Status: Disposed29/8/2023AY 2012-13

M/S PRAJ ENGINEERS,NASHIK vs INCOME TAX OFFICER, WARD-2(2), NASHIK, NASHIK

ITA 903/PUN/2023[2011-12]Status: Disposed28/8/2023AY 2011-12

KANOJIYA PARDESHI DHOBI SAMAJ MANDAL,AHMEDNAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 659/PUN/2023[-]Status: Disposed28/8/2023

THE SUVARTA ALLIANCE MINISTRIES TRUST,NANDURBAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, AURANGABAD

ITA 706/PUN/2023[2010-11]Status: Disposed25/8/2023AY 2010-11

ADARSH AUTOMOBILES,PUNE vs INCOME-TAX OFFICER, WARD - 7(3), PUNE

ITA 1360/PUN/2018[2013-14]Status: Disposed25/8/2023AY 2013-14