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ITAT Pune Bench
17,219 judgments
VINAY KESHAV TIWARI,PUNE vs THE INCOME TAX OFFICER, WARD-2(1), PUNE
ITA 758/PUN/2023[2011-12]Status: Disposed24/8/2023AY 2011-12
VINAY KESHAV TIWARI,PUNE vs THE INCOME TAX OFFICER, WARD-7(1), PUNE
ITA 757/PUN/2023[2012-13]Status: Disposed24/8/2023AY 2012-13
VARSHA PRAFULLA ZENDE,AHMEDNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, AHMEDNAGAR
ITA 735/PUN/2023[2010-11]Status: Disposed24/8/2023AY 2010-11
VIDYA PRADIP ZENDE,AHMEDNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, AHMEDNAGAR
ITA 734/PUN/2023[2010-11]Status: Disposed24/8/2023AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE, AHMEDNAGAR vs SMT. VARSHA PRAFULLA ZENDE, AHMEDNAGAR
ITA 177/PUN/2020[2010-11]Status: Disposed24/8/2023AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE, AHMEDNAGAR vs SMT. VIDYA PRADIP ZENDE, AHMEDNAGAR
ITA 176/PUN/2020[2010-11]Status: Disposed24/8/2023AY 2010-11
SUKHDEO NIVRUTTI NAVALE,,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2),, PUNE
ITSSA 29/PUN/2019[2013-14]Status: Disposed23/8/2023AY 2013-14
THE SEVA VIKAS CO- OPERATIVE BANK LIMITED,PUNE vs THE DEPUTY COMMISSIONER OF INCOMETAX, CIRCLE-8, PUNE
ITA 727/PUN/2023[2007-08]Status: Disposed23/8/2023AY 2007-08
SOLAPUR DCC BANK EMPLOYEES CO- OPERATIVE SOCIETY LIMITED,SOLAPUR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX -4, PUNE
ITA 712/PUN/2023[2017-18]Status: Disposed23/8/2023AY 2017-18
ROOPAM STEEL ROLLING MILLS,JALNA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, JALNA, CIRCLE-JALNA, JALNA
ITA 212/PUN/2023[2016-17]Status: Disposed23/8/2023AY 2016-17
RAMCHANDRA MARUTI MOHITE,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, KOLHAPUR
ITA 461/PUN/2022[2012-13]Status: Fixed23/8/2023AY 2012-13
VITHOBA NIVRUTTI NAVALE,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2), PUNE
ITA 254/PUN/2019[2012-13]Status: Disposed23/8/2023AY 2012-13
VIJAYKUMAR RAJARAM SHAH,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE,, KOLHAPUR
ITSSA 21/PUN/2022[2009-10]Status: Disposed22/8/2023AY 2009-10
PUSPAK STEEL INDUSTRIES PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-10, PUNE, PUNE
ITA 852/PUN/2023[2014-15]Status: Disposed22/8/2023AY 2014-15
KIRAN BHAIRU TANAVADE,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR, KOLHAPUR
ITA 830/PUN/2023[2011-12]Status: Disposed22/8/2023AY 2011-12
RAJASTHAN STONE INDUSTRIES,JALGAON vs INCOME TAX OFFICER, WARD-1(3), JALGAON, JALGAON
ITA 811/PUN/2023[2010-11]Status: Disposed22/8/2023AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, KOLHAPUR vs SHRI VIJAYKUMAR RAJARAM SHAH, KOLHAPUR
ITA 446/PUN/2022[2009-10]Status: Disposed22/8/2023AY 2009-10
USHA K JOLLY CHARITABLE TRUST,PUNE vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 174/PUN/2022[2010-11]Status: Disposed22/8/2023AY 2010-11
CLASSIC CITI INVESTMENT PVT.LTD,PUNE vs PR. COMMISSIONER OF INCOME TAX -1, PUNE
ITA 1317/PUN/2017[2012-13]Status: Disposed22/8/2023AY 2012-13
ARATI RAMESH MANGAONKAR,KUDAL vs INCOME TAX OFFICER, WARD, KUDAL
ITA 717/PUN/2023[2013-14]Status: Disposed21/8/2023AY 2013-14
