← All Benches

ITAT Pune Bench

17,219 judgments

SANTOSH PANDURANG JAGGADALE,SANGLI vs THE INCOME TAX OFFICER, WARD-1(5), SANGLI

ITA 700/PUN/2023[2014-15]Status: Disposed21/8/2023AY 2014-15

PIMPIRI CHINCHWAD MAHANAGAR PALIKAS SEVAKANCHI PATSANSTHA MARYADIT,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE

ITA 604/PUN/2023[2017-18]Status: Disposed21/8/2023AY 2017-18

M/S PRATHAM CONSTRUCTIONS,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), PUNE, PUNE

ITA 583/PUN/2023[2018-19]Status: Disposed21/8/2023AY 2018-19

SHOBHA RAMKISAN DARGAD,SOLAPUR vs INCOME TAX OFFICER, WARD-1(1), SOLAPUR, SOLAPUR

ITA 494/PUN/2023[2003-04]Status: Disposed21/8/2023AY 2003-04

SANJEEVANI ABHAY OSWAL,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-KOLHAPUR, KOLHAPUR

ITA 131/PUN/2023[2014-15]Status: Disposed21/8/2023AY 2014-15

M/S SUNIL CHETNDAS KATARIYA, HUF,NASHIK vs PRINCIPAL COMMISSIONER OF INCOME-TAX-1, NASHIK

ITA 261/PUN/2022[2011-12]Status: Disposed21/8/2023AY 2011-12

AZIZUDDIN LATIPHODDIN KAZI L/H OF DECEASED LATIPHODDIN AJIMODDIN KAZI,LATUR vs THE INCOME TAX OFFICER, WARD-4, LATUR

ITA 835/PUN/2023[2013-14]Status: Disposed18/8/2023AY 2013-14

JOINT COMMISSIONER OF INCOME-TAX (OSD), CEN CIR 2(4), PUNE vs M/S SABLE ASSOCITES, PUNE

ITSSA 8/PUN/2021[2012-13]Status: Disposed14/8/2023AY 2012-13

JOINT COMMISSIONER OF INCOME-TAX (OSD), CEN CIR 2(4), PUNE vs M/S SABLE ASSOCITES, PUNE

ITSSA 7/PUN/2021[2009-10]Status: Disposed14/8/2023AY 2009-10

MARUTI STEEL FAB,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-CELL-TDS, GHAZIABAD

ITA 860/PUN/2023[2014-15 (26Q-Q4)]Status: Disposed14/8/2023

MARUTI STEEL FAB,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD

ITA 859/PUN/2023[2014-15(26Q-Q3)]Status: Disposed14/8/2023

MARUTI STEEL FAB,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL PROCESSING CELL-TDS, GHAZIABAD

ITA 858/PUN/2023[2014-15 (26Q-Q2)]Status: Disposed14/8/2023

MARUTI STEEL FAB,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD

ITA 857/PUN/2023[2014-15(26Q-Q1)]Status: Disposed14/8/2023

MARUTI STEEL FAB,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD

ITA 856/PUN/2023[2013-14(26Q-Q-4)]Status: Disposed14/8/2023

MARUTI STEEL FAB,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD

ITA 855/PUN/2023[2013-14(26Q-Q3)]Status: Disposed14/8/2023

MARUTI STEEL FAB,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD

ITA 854/PUN/2023[2013-14(26Q-Q2)]Status: Disposed14/8/2023

FINOLEX INDUSTRIES LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-AKURDI, PUNE, PUNE

ITA 839/PUN/2023[2016-17]Status: Disposed14/8/2023AY 2016-17

DR SUKUMAR J MAGDUM FOUNDATION,KOLHAPUR vs INCOME TAX OFFICER, EXEMPTION, WARD-KOLHAPUR, KOLHAPUR

ITA 320/PUN/2023[2018-19]Status: Disposed14/8/2023AY 2018-19

INCOME TAX OFFICER, WARD-3, PANVEL vs SMT SEEMA YOGESH AWARI, RAIGAD

ITA 302/PUN/2023[2014-15]Status: Disposed14/8/2023AY 2014-15

ASSOCIATION OF ORAL MAXILLOFACIAL SURGEONS OF INDIA,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX,WARD-1(1), PUNE, PUNE

ITA 274/PUN/2023[2012-13]Status: Disposed14/8/2023AY 2012-13