← All Benches
ITAT Pune Bench
17,219 judgments
SUVARNAYUG SAHAKARI BANK LTD, PUNE,PUNE vs AO, CIRCLE 6, INCOME TAX, PUNE, PUNE
ITA 526/PUN/2022[2016-17]Status: Disposed14/8/2023AY 2016-17
INCOME-TAX OFFICER, WARD - 3, ICHALKARANJI vs SHRI. DANWADE KUTUBUDDIN SHAHABUDIN, KOLHAPUR
ITA 1688/PUN/2018[2005-06]Status: Disposed14/8/2023AY 2005-06
MAHESH URBAN CO-OPERATIVE BANK LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-1, SOLAPUR, SOLAPUR
ITA 865/PUN/2023[2016-17]Status: Disposed11/8/2023AY 2016-17
FIFTY - ONE A ORGANIZATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 862/PUN/2023[-]Status: Disposed11/8/2023
FIFTY- ONE A ORGANIZATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 861/PUN/2023[-]Status: Disposed11/8/2023
SARA TOWERS PRIVATE LIMITED,AURANGABAD vs THE INCOME TAX OFFICER, WARD-2(4), PUNE
ITA 837/PUN/2023[2013-14]Status: Disposed10/8/2023AY 2013-14
JAY DURGAMATA GRAMIN SHETI SAHAKARI PATSANSTHA MARYADIT RAYATE SANGAMNER,AHEMEDNAGAR vs THE INCOME TAX OFFICER, WARD-4, AHMEDNAGAR
ITA 739/PUN/2023[2017-18]Status: Disposed10/8/2023AY 2017-18
SHRI SHAASHI RAKESH PATODIA,PUNE vs INCOME TAX OFFICER, CIRCLE-4, PUNE, PUNE
ITA 633/PUN/2023[2017-18]Status: Disposed9/8/2023AY 2017-18
RACOLD THERMO PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE
ITA 134/PUN/2023[2015-16]Status: Disposed9/8/2023AY 2015-16
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SHRI NOOR SHERGIL, ASSISTANT OFFICIAL LIQUIDATOR, HIGH COURT, BOMBAY AS AN OFFICIAL LIQUIDATOR FOR M/S SRK SHELTORS P LTD., PUNE
ITA 255/PUN/2018[2013-14]Status: Disposed9/8/2023AY 2013-14
SHRI NOOR SHERGIL, ASSISTANT OFFICIAL LIQUIDATOR, HIGH COURT, BOMBAY AS AN OFFICIAL LIQUIDATOR FOR M/S SRK SHELTORS P LTD., PUNE,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 187/PUN/2018[2014-15]Status: Disposed9/8/2023AY 2014-15
SHRI NOOR SHERGIL, ASSISTANT OFFICIAL LIQUIDATOR, HIGH COURT, BOMBAY AS AN OFFICIAL LIQUIDATOR FOR M/S SRK SHELTORS P LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 186/PUN/2018[2013-14]Status: Disposed9/8/2023AY 2013-14
BNY MELLON INTERNATIONAL OPERATIONS (INDIA) PVT. LTD.,PUNE vs ASSESSING OFFICER, NATIONAL E-ASSESSMENT CENTRE, DELHI
ITA 699/PUN/2021[2017-18]Status: Disposed8/8/2023AY 2017-18
M/S. FAURECIA AUTOMOTIVE SEATING INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 3031/PUN/2017[2013-14]Status: Disposed8/8/2023AY 2013-14
VANDANA VINAYAK BHAMBURE (L/H OF DECEASED VINAYAK LAXMAN BHAMBURE),PUNE vs INCOME TAX OFFICER, WARD-5(2), PUNE, PUNE
ITA 806/PUN/2023[2015-16]Status: Disposed7/8/2023AY 2015-16
AZIMULLAH RAZAMIYA SHAIKH,AHMEDNAGAR vs THE INCOME TAX OFFICER, WARD-2, AHMEDNAGAR
ITA 723/PUN/2023[2013-14]Status: Disposed7/8/2023AY 2013-14
SHRI ASHOK KESHAVRAO THUBE,NASHIK vs INCOME TAX OFFICER, WARD-2(4), NASHIK, NASHIK
ITA 643/PUN/2023[2012-13]Status: Disposed7/8/2023AY 2012-13
MANIKRAO AMRUTRAO SATAV,PUNE vs THE DEPUTY COMMISSINER OF INCOME TAX CIRCLE-12, PUNE
ITA 391/PUN/2023[2016-17]Status: Disposed7/8/2023AY 2016-17
MR KARTHIK VENKATARAMAN,MUMBAI vs INCOME TAX OFFICER, WARD-13(4), PUNE, PUNE
ITA 335/PUN/2023[2015-16]Status: Disposed7/8/2023AY 2015-16
PRIME CENTRE AND DEVELOPERS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), PUNE, PUNE
ITA 785/PUN/2023[2014-15]Status: Disposed4/8/2023AY 2014-15
