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ITAT Pune Bench

17,219 judgments

PRIME CENTRE AND DEVELOPERS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), PUNE, PUNE

ITA 784/PUN/2023[2013-14]Status: Disposed4/8/2023AY 2013-14

PRIDE PURPLE PROPERTIES,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), PUNE, PUNE

ITA 783/PUN/2023[2017-18]Status: Disposed4/8/2023AY 2017-18

SANJAY PADMAKAR ADGAONKAR,PUNE vs ASSISTNAT COMMISSIONER OF INCOME TAX, CIRCLE-3, AURANGABAD, AURANGABAD

ITA 782/PUN/2023[2009-10]Status: Disposed4/8/2023AY 2009-10

VINOD CHANDRATIKE,AURANGABAD vs THE INCOME TAX OFFICER, WARD-1(5), AURANGABAD

ITA 754/PUN/2023[2013-14]Status: Disposed4/8/2023AY 2013-14

RELY ON PHARMACEUTICALS,PUNE vs THE INCOME TAX OFFICER, WARD-8(3), PUNE

ITA 740/PUN/2023[2015-16]Status: Disposed4/8/2023AY 2015-16

ST LAWRENCE EDUCATIONAL TRUST, AURANGABAD,AURANGABAD vs PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL, NAGPUR, NAGPUR

ITA 600/PUN/2023[-]Status: Disposed4/8/2023

ST XAVIER'S EDUCATION TRUST, AURANGABAD,AURANGABAD vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR, NAGPUR

ITA 599/PUN/2023[-]Status: Disposed4/8/2023

AMRUT RAJENDRAKUMAR BORA,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5, PUNE, PUNE

ITA 563/PUN/2023[2018-19]Status: Heard4/8/2023AY 2018-19

SANKET SUMATILALA SHAH,PUNE vs THE INCOME TAX OFFICER, WARD-5(1), PUNE

ITA 407/PUN/2023[2015-16]Status: Disposed4/8/2023AY 2015-16

RAJIV SHRIRAM GUNDALE,NANDED vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, AURANGABAD

ITA 81/PUN/2023[2019-2020]Status: Disposed3/8/2023AY 2019-2020

VIDYATAI VIJAY GUNDALE,NANDED. vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, AURANGABAD

ITA 80/PUN/2023[2019-2020]Status: Disposed3/8/2023AY 2019-2020

ALOK ARUN SHETH,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, PUNE, PUNE

ITA 790/PUN/2023[2016-17]Status: Heard3/8/2023AY 2016-17

VIJAY SHRIRAM GUNDALE,NANDED. vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1, AURANGABAD

ITA 79/PUN/2023[2019-2020]Status: Disposed3/8/2023AY 2019-2020

VISHRANTI GURH,AMRAVATI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

ITA 760/PUN/2023[-]Status: Disposed3/8/2023

JOINT COMMISSIONER OF INCOME-TAX(OSD), CRICLE -1, KOLHAPUR vs RBL BANK LTD., KOLHAPUR

ITA 510/PUN/2023[2018-19]Status: Disposed3/8/2023AY 2018-19

JOINT COMMISSIONER OF INCOME-TAX(OSD), CRICLE -1, KOLHAPUR vs RBL BANK LTD., KOLHAPUR

ITA 509/PUN/2023[2017-18]Status: Disposed3/8/2023AY 2017-18

RBL BANK,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1, KOLHAPUR, KOLHAPUR

ITA 499/PUN/2023[2017-18]Status: Disposed3/8/2023AY 2017-18

M/S MARVEL SIGMA HOMES PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER (TDS-1), PUNE, PUNE

ITA 815/PUN/2023[2017-18]Status: Heard2/8/2023AY 2017-18

M/S MARVEL OMEGA BUILDERS PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER (TDS-1), PUNE, PUNE

ITA 814/PUN/2023[2017-18]Status: Heard2/8/2023AY 2017-18

M/S MARVEL LANDMARKS PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER (TDS-1), PUNE, PUNE

ITA 813/PUN/2023[2017-18]Status: Heard2/8/2023AY 2017-18