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ITAT Pune Bench
17,219 judgments
M/S MARVEL EDGE REALTORA PVT LTD,PUNE vs INCOME TAX OFFICER(TDS-1), PUNE, PUNE
ITA 812/PUN/2023[2017-18]Status: Heard2/8/2023AY 2017-18
ARCHANA VIJAY PATIL (L/H OF MANIKRAO ANANDRAO DESHMUKH,SANGLI vs INCOME TAX OFFICER, WARD-2(4), SANGLI, SANGLI
ITA 776/PUN/2023[2016-17]Status: Disposed2/8/2023AY 2016-17
RAJENDRA SONU BHANGALE,JALGAON vs INCOME TAX OFFICER, WARD-1(5), JALGAON, JALGAON
ITA 646/PUN/2023[2011-12]Status: Disposed2/8/2023AY 2011-12
SHRI VISHWAVATI AYURVEDIC CHIKISALAY V RESEARCH CENTRE,KOLHAPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION). PUNE, PUNE
ITA 636/PUN/2023[-]Status: Disposed2/8/2023
SHRI VISHWAVATI AYURVEDIC CHIKISALAY V RESEARCH CENTRE,KOLHAPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION). PUNE, PUNE
ITA 635/PUN/2023[-]Status: Disposed2/8/2023
VASHI PARIVAAR FOUNDATION,THANE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 741/PUN/2023[-]Status: Disposed1/8/2023
SHASHI STRUCTURAL ENGINEERS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), PUNE
ITA 716/PUN/2023[2017-18]Status: Disposed1/8/2023AY 2017-18
SUSHIL INDUSTRIES,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX-4, PUNE, PUNE
ITA 649/PUN/2023[2018-19]Status: Disposed1/8/2023AY 2018-19
SHRI SADGURU DADA MAHARAJ SANGAVADEKAR SEVA PRATISHTHAN,KOLHAPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 638/PUN/2023[-]Status: Disposed1/8/2023
SHRI SADGURU DADA MAHARAJ SANGAVADEKAR SEVA PRATISHTHAN,KOLHAPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 637/PUN/2023[-]Status: Disposed1/8/2023
VISHNU LAXMI CO - OP. GRAPE DISTILLERY LIMITED,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, SOLAPUR, SOLAPUR
ITA 608/PUN/2023[2013-14]Status: Disposed1/8/2023AY 2013-14
SIDDHARTH PROPERTIES,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, PUNE, PUNE
ITA 606/PUN/2023[2017-18]Status: Heard1/8/2023AY 2017-18
JANMITRA SEVA SANGH,PUNE vs COMMISSIONER OF INCOME TAX EXEMPTIONS, PUNE, PUNE
ITA 484/PUN/2023[-]Status: Heard1/8/2023
JANMITRA SEVA SANGH,PUNE vs COMMISSIONER OF INCOME TAX EXEMPTIONS, PUNE, PUNE
ITA 483/PUN/2023[-]Status: Heard1/8/2023
SHRI GAJANAN MAHARAJ SHIKSHAN PRASARAK MANDAL KALWADI,MALEGAON, NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 540/PUN/2023[2024-25]Status: Disposed31/7/2023AY 2024-25
MANMAD EDUCATION SOCIETY,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 539/PUN/2023[2024-25]Status: Disposed31/7/2023AY 2024-25
MANMAD EDUCATION SOCIETY,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 538/PUN/2023[2024-25]Status: Disposed31/7/2023AY 2024-25
SHRI DIGAMBAR JAIN (PRACHIN) TIRTH KSHETRA ANJANGIRI,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 528/PUN/2023[2024-25]Status: Disposed31/7/2023AY 2024-25
SHRI DIGAMBAR JAIN (PRACHIN) TIRTH KSHETRA ANJANGIRI,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 527/PUN/2023[2024-25]Status: Disposed31/7/2023AY 2024-25
ASHOKKUMAR KESHERCHAND PANDE,AURANGABAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, AURANGABAD
ITA 389/PUN/2023[2019-20]Status: Disposed31/7/2023AY 2019-20