← All Benches
ITAT Pune Bench
17,219 judgments
SHRIHARI HANMANT NAVRANGE,LATUR vs INCOME-TAX OFFICER, WARD -3, LATUR
ITA 921/PUN/2022[2013-14]Status: Disposed31/7/2023AY 2013-14
HEMANT PADMAKAR CHAVAN,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1, NASHIK, NASHIK
ITA 779/PUN/2022[2011-12]Status: Disposed31/7/2023AY 2011-12
SHRI ANMOL AVINASH MAHAJAN,NASHIK vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BANGALORE
ITA 627/PUN/2022[2018-19]Status: Disposed31/7/2023AY 2018-19
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), AURANGABAD vs VISHWATMAK JANGLI MAHARAJ ASHRAM TRUST, AHMEDNAGAR
ITA 861/PUN/2019[2015-16]Status: Disposed31/7/2023AY 2015-16
BASAVESHWAR GRAMIN BIGARSHETI SAHAKARI PAT SANSTHA MARYAJATH MANGALWAR PETH JATH,SANGLI vs INCOME TAX OFFICER, WARD-2, SANGLI, SANGLI
ITA 826/PUN/2023[2020-21]Status: Disposed28/7/2023AY 2020-21
JAIKISAN SAMITRAI GANWANI,PUNE vs INCOME TAX OFFICER, WARD-1(3), PUNE, PUNE
ITA 798/PUN/2023[2011-12]Status: Disposed28/7/2023AY 2011-12
JAIKISAN SAMIRTAI GANWANI,PUNE vs INCOME TAX OFFICER, WARD-1(3), PUNE, PUNE
ITA 797/PUN/2023[2010-11]Status: Disposed28/7/2023AY 2010-11
JAIKISAN SAMITRAI GANWANI,PUNE vs INCOME TAX OFFICER, WARD-1(3), PUNE, PUNE
ITA 793/PUN/2023[2009-10]Status: Disposed28/7/2023AY 2009-10
CHAITANYA STEELSHAPE PRIVATE LIMITED,JALGAON vs INCOME TAX OFFICER, WARD-1(2), JALGAON, JALGAON
ITA 792/PUN/2023[2010-11]Status: Disposed28/7/2023AY 2010-11
M/S INTERNATIONAL KNOWLEDGE FOUNDATION,NASHIK vs DEPUTY COMMISSIONER OF IN COME TAX, EXEMPTION, CIRCLE- AURANGABAD, AURANGABAD
ITA 764/PUN/2023[2012-13]Status: Disposed28/7/2023AY 2012-13
M/S. INTERNATIONAL KNOWLEDGE FOUNDATION,NASIK vs THE DY. COMMISSIONER OF INCOME TAX, EXEMPTIONS CIRCLE, AURANGABAD
ITA 763/PUN/2023[2011-12]Status: Disposed28/7/2023AY 2011-12
ABBAS TAYEBALI HARNESSWALLA,PUNE vs INCOME TAX OFFICER, WARD-6(1), PUNE, PUNE
ITA 805/PUN/2023[2015-16]Status: Disposed27/7/2023AY 2015-16
MR HEMANT MADHUKAR NAIK,AHMEDNAGAR vs INCOME TAX OFFICER, WARD-1, AHMEDNAGAR, AHMEDNAGAR
ITA 787/PUN/2023[2018-19]Status: Disposed27/7/2023AY 2018-19
RAJARAM VYANKTESH POGUL,SOLAPUR vs INCOME TAX OFFICER, WARD-2(3), SOLAPUR, SOLAPUR
ITA 789/PUN/2023[2011-12]Status: Disposed26/7/2023AY 2011-12
JAYA NEMU SHETTY,PUNE vs INCOME TAX OFFICER, WARD-3(1), PUNE, PUNE
ITA 774/PUN/2023[AY 2011-12]Status: Disposed26/7/2023
CUBIX AUTOMATION PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, TDS-1, PUNE
ITA 753/PUN/2023[2013-14 24Q - Q2]Status: Heard26/7/2023
CUBIX AUTOMATION PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, TDS-1, PUNE
ITA 752/PUN/2023[2013-14 26Q - Q4]Status: Heard26/7/2023
CUBIX AUTOMATION PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, TDS-1, PUNE
ITA 751/PUN/2023[2013-14 26Q - Q3]Status: Heard26/7/2023
CUBIX AUTOMATION PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, TDS-1, PUNE
ITA 750/PUN/2023[2013-14 26Q - Q2]Status: Heard26/7/2023
CUBIX AUTOMATION PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER,TDS-1, PUNE
ITA 749/PUN/2023[2014-15 24Q - Q1]Status: Heard26/7/2023
