← All Benches
ITAT Pune Bench
17,219 judgments
CUBIX AUTOMATION PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, TDS-1, PUNE
ITA 748/PUN/2023[2013-14 24Q - Q3]Status: Heard26/7/2023
CUBIX AUTOMATION PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, TDS-1, PUNE
ITA 747/PUN/2023[2013-14 24Q - Q4]Status: Heard26/7/2023
CUBIX AUTOMATION PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, TDS-1, PUNE
ITA 746/PUN/2023[2014-15 26Q - Q4]Status: Heard26/7/2023
CUBIX AUTOMATION PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER,TDS-1, PUNE
ITA 745/PUN/2023[2014-15 (24Q-Q1)]Status: Heard26/7/2023
CUBIX AUTOMATION PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, TDS-1, PUNE
ITA 744/PUN/2023[2014-15 24Q - Q4]Status: Heard26/7/2023
CUBIX AUTOMATION PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, TDS-1, PUNE
ITA 743/PUN/2023[2014-15 24Q - Q3]Status: Heard26/7/2023
CUBIX AUTOMATION PRIVATE LIMITED,PUNE vs THE INCOME TAX, TDS-1, PUNE
ITA 742/PUN/2023[2014-15 24Q - Q2]Status: Heard26/7/2023
SHAKIL ABDULRAJAK MUKADAM,RATNAGIRI vs THE INCOME TAX OFFICER, WARD-4, RATNAGIRI
ITA 710/PUN/2023[2011-12]Status: Disposed26/7/2023AY 2011-12
RAJKUMARI GULAB MANI,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE
ITA 704/PUN/2023[2018-19]Status: Disposed26/7/2023AY 2018-19
RAJKUMARI GULAB MANI,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE
ITA 703/PUN/2023[2017-18]Status: Disposed26/7/2023AY 2017-18
PANCH KRUSHNA DAIRY,AHMEDNAGAR vs INCOME TAX OFFICER, WARD-2, AHMEDNAGAR, AHMEDNAGAR
ITA 655/PUN/2023[2015-16]Status: Disposed26/7/2023AY 2015-16
SAR LAYOUT PLANNERS PRIVATE LIMITED,RATNAGIRI vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1,KOLHAPUR, KOLHAPUR
ITA 57/PUN/2023[2017-18]Status: Disposed26/7/2023AY 2017-18
RAJU BHAUSAHEB ANAP,NASHIK vs INCOME TAX OFFICER, NASHIK
ITA 467/PUN/2023[2018-19]Status: Disposed26/7/2023AY 2018-19
MR PARVEZ MOHD YUSUF KOKANI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, NASHIK, NASHIK
ITSSA 17/PUN/2023[2010-11]Status: Disposed25/7/2023AY 2010-11
SURYODAY SOCIAL FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX, PUNE, PUNE
ITA 543/PUN/2023[-]Status: Heard25/7/2023
ASSOCIATION OF ORAL MAXILLOFACIAL SURGEONS OF INDIA,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION, WARD-1(1), PUNE, PUNE
ITA 279/PUN/2023[2017-18]Status: Heard25/7/2023AY 2017-18
ASSOCIATION OF ORAL MAXILLOFACIAL SURGEONS OF INDIA,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION, WARD-1(1), PUNE, PUNE
ITA 278/PUN/2023[2016-17]Status: Heard25/7/2023AY 2016-17
ASSOCIATION OF ORAL MAXILLOFACIAL SURGEONS OF INDIA,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION, WARD-1(1), PUNE, PUNE
ITA 277/PUN/2023[2015-16]Status: Heard25/7/2023AY 2015-16
ASSOCIATION OF ORAL MAXILLOFACIAL SURGEONS OF INDIA,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION, WARD-1(1), PUNE, PUNE
ITA 276/PUN/2023[2014-15]Status: Heard25/7/2023AY 2014-15
ASSOCIATION OF ORAL MAXILLOFACIAL SURGEONS OF INDIA,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION, WARD-1(1), PUNE, PUNE
ITA 275/PUN/2023[2013-14]Status: Heard25/7/2023AY 2013-14
