← All Benches
ITAT Pune Bench
17,219 judgments
CARRARO INDIA PVT. LTD.,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX-1, PUNE
ITA 814/PUN/2022[F.Y.2017-18]Status: Disposed25/7/2023
SANTOSH SUBHASHAPPA MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, , AURANGABAD
ITSSA 14/PUN/2021[2008-09]Status: Disposed24/7/2023AY 2008-09
NANDKUMAR MAIDHAN AGARWAL,PUNE vs THE INCOME TAX OFFICER, WARD-2(1), PUNE
ITA 738/PUN/2023[2012-13]Status: Disposed24/7/2023AY 2012-13
IDURS IBRAHIM SHAIKH,SINDHUDURG vs INCOME TAX OFFICER, WARD, KUNDAL
ITA 718/PUN/2023[2013-14]Status: Disposed24/7/2023AY 2013-14
RAJESH ANANDA SONAWANE,NASHIK vs INCOME TAX OFFICER, NASHIK
ITA 526/PUN/2023[2017-18]Status: Disposed24/7/2023AY 2017-18
SHASHIKANT SUKDEO AMBEKAR,10, SADGURUNAGAR, NASIK 422007, MAHARASHTRA, INDIA vs INCOME TAX OFFICER ITO WARD 2(1),NASHIK/, KENDRIYA RAJASWA BHAVAN,GADKARI CHOWK,AGRA ROAD,NASHIK
ITA 364/PUN/2023[2016-17]Status: Disposed21/7/2023AY 2016-17
INCOME-TAX OFFICER, CENTRAL, KOLHAPUR vs SHATRUNJAY PARKS AND RESORTS P LTD., , KOLHAPUR
ITSSA 55/PUN/2022[2012-13]Status: Disposed20/7/2023AY 2012-13
DCIT CENTRAL CIRCLE 2(1), PUNE vs M/S. VEENA INDUSTRIES LTD,, PUNE
ITSSA 2/PUN/2020[2013-14]Status: Disposed20/7/2023AY 2013-14
SHRI PRAVIN PANDURANG PADALKAR,NEW PANVEL vs THE INCOME TAX OFFICER, WARD-2, PANVEL
ITA 719/PUN/2023[2016-17]Status: Disposed20/7/2023AY 2016-17
SHRI SHIV FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 691/PUN/2023[-]Status: Disposed20/7/2023
SHRI SHIV FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 690/PUN/2023[-]Status: Disposed20/7/2023
SHRIMANT DAGDUSHETH HALWAI SARVAJANIK GANPATI TRUST,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 493/PUN/2023[-]Status: Disposed20/7/2023
SHASHIKANT SUKDEO AMBEKAR,10, SADGURUNAGAR, NASIK 422007, MAHARASHTRA, INDIA vs INCOME TAX OFFICER ITO WARD 2(1),NASHIK/, NASHIK
ITA 366/PUN/2023[2018-19]Status: Disposed20/7/2023AY 2018-19
SHASHIKANT SUKDEO AMBEKAR,10, SADGURUNAGAR, NASIK 422007, MAHARASHTRA, INDIA vs INCOME TAX OFFICER ITO WARD 2(1),NASHIK/, NASHIK
ITA 365/PUN/2023[2017-18]Status: Disposed20/7/2023AY 2017-18
SHRI SACHIN VASANT JARE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-9, PUNE
ITA 157/PUN/2023[2015-16]Status: Disposed20/7/2023AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, AURANGABAD, AURANGABAD vs SHREEHARI ASSOCIATES PRIVATE LTD, AURANGABAD, AURANGABAD
ITA 462/PUN/2022[2012-13]Status: Disposed20/7/2023AY 2012-13
SHRIKANT ATUR VARADAN,HYDERABAD vs INCOME TAX OFFICER WARD11(2), PUNE
ITA 417/PUN/2022[AY 2013-14]Status: Disposed20/7/2023
M/S. RUTUJA ISPAT PVT.LTD,JALNA vs INCOME-TAX OFFICER, WARD - 2, JALNA
ITA 722/PUN/2019[2011-12]Status: Disposed20/7/2023AY 2011-12
M/S. RUTUJA ISPAT PVT.LTD,JALNA vs INCOME-TAX OFFICER, WARD - 2, JALNA
ITA 721/PUN/2019[2010-11]Status: Disposed20/7/2023AY 2010-11
INCOME-TAX OFFICER, WARD - 2, JALNA vs M/S. RUTUJA ISPAT PVT.LTD, JALNA
ITA 720/PUN/2019[2011-12]Status: Disposed20/7/2023AY 2011-12
