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ITAT Pune Bench

17,219 judgments

INCOME-TAX OFFICER, WARD - 2, JALNA vs M/S. RUTUJA ISPAT PVT.LTD, JALNA

ITA 719/PUN/2019[2010-11]Status: Disposed20/7/2023AY 2010-11

SUNIL ANGRE,RAIGAD vs INCOME-TAX OFFICER, WARD - 4, PANVEL

ITA 498/PUN/2018[2012-13]Status: Disposed20/7/2023AY 2012-13

SUNIL ANGRE,RAIGAD vs INCOME-TAX OFFICER, WARD - 4, PANVEL

ITA 497/PUN/2018[2012-13]Status: Disposed20/7/2023AY 2012-13

SUDHIR ANGRE,RAIGAD vs INCOME-TAX OFFICER, WARD - 4, PANVEL

ITA 496/PUN/2018[2012-13]Status: Disposed20/7/2023AY 2012-13

SUDHIR ANGRE,RAIGAD vs INCOME-TAX OFFICER, WARD - 4, PANVEL

ITA 495/PUN/2018[2012-13]Status: Disposed20/7/2023AY 2012-13

ARVIND JAIN FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 652/PUN/2023[-]Status: Disposed17/7/2023

ARVIND JAIN FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 651/PUN/2023[-]Status: Disposed17/7/2023

ARTY STATIC WKSP EME,NASHIK vs COMMISSIONER OF INCOME TAX (APPEAL), NASHIK, NASHIK

ITA 627/PUN/2023[2018-2019 (Q-4)]Status: Disposed17/7/2023

ARTY STATIC WKSP EME,NASHIK vs COMMISSIONER OF INCOME TAX (APPEAL), NASHIK, NASHIK

ITA 626/PUN/2023[2018-2019 (Q-3)]Status: Disposed17/7/2023

ARTY STATIC WKSP EME,NASHIK vs COMMISSIONER OF INCOME TAX (APPEAL), NASHIK, NASHIK

ITA 625/PUN/2023[2018-2019 (Q-2)]Status: Disposed17/7/2023

ARTY STATIC WKSP EME,NASHIK vs COMMISSIONER OF INCOME TAX (APPEAL), NASHIK, NASHIK

ITA 624/PUN/2023[2018-2019 (Q-1)]Status: Disposed17/7/2023

ARTY STATIC WKSP EME,NASHIK vs COMMISSIONER OF INCOME TAX (APPEAL), NASHIK, NASHIK

ITA 623/PUN/2023[2017-2018 (Q-4)]Status: Disposed17/7/2023

ARTY STATIC WKSP EME,NASHIK vs COMMISSIONER OF INCOME TAX (APPEAL), NASHIK, NASHIK

ITA 622/PUN/2023[2017-2018 (Q-3)]Status: Disposed17/7/2023

ARTY STATIC WKSP EME,NASHIK vs COMMISSIONER OF INCOME TAX (APPEAL), NASHIK, NASHIK

ITA 621/PUN/2023[2017-2018 (Q-2)]Status: Disposed17/7/2023

ARTY STATIC WKSP EME,NASHIK vs COMMISSIONER OF INCOME TAX (APPEAL), NASHIK, NASHIK

ITA 620/PUN/2023[2017-2018 (Q-1)]Status: Disposed17/7/2023

ARTY STATIC WKSP EME,NASHIK vs CIT APPEAL, NASHIK

ITA 619/PUN/2023[2016-17 (Q-4)]Status: Disposed17/7/2023

ARTY STATIC WKSP EME,NASHIK vs COMMISSIONER OF INCOME TAX (APPEAL), NASHIK, NASHIK

ITA 618/PUN/2023[2016-2017 (Q-3)]Status: Disposed17/7/2023

ARTY STATIC WKSP EME,NASHIK vs COMMISSIONER OF INCOME TAX (APPEAL), NASHIK, NASHIK

ITA 617/PUN/2023[2016-2017 (Q-2)]Status: Disposed17/7/2023

RAJU BHAUSAHEB ANAP,NASHIK vs INCOME TAX OFFICER, NASHIK

ITA 466/PUN/2023[2017-18]Status: Disposed17/7/2023AY 2017-18

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs GHANSHYAM M KACHI, PUNE

ITA 2127/PUN/2017[2014-15]Status: Disposed17/7/2023AY 2014-15