ITAT Pune Bench
17,219 judgments
ACIT(IT) CIRCLE-2, PUNE, PUNE vs STANTEC UK LIMITED, UNITED KINGDOM
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
YOGIRAJ NAGARI SAHKARI PATSANSTHA MARYADIT,PUNE vs ITO, WARD 2(2), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
AKSHAY DEVENDRA BIRARI,NASHIK vs DCIT, CPC, BENGALURU, NASHIK
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
SHRI SAI ARIHANT NAGARI SAHAKARI PATSANSTHA LTD, AHMEDNAGAR,AHEDNAGAR vs ITO, WARD-1, AHEDNAGAR, AHEMDNAGAR
DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DILIP HIRALAL CHAUDHARI,NANDURBAR vs ITO, WARD, DHULE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PASHANKAR AUTO WORKS PVT. LTD.,PUNE vs INCOME TAX OFFICER WARD 4(5), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
SANJAY NAMDEV TILEKAR,PUNE vs INCOME TAX OFFICER,WARD 14(5) PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
VEERAJ CONSTRUCTION,NASHIK vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 2, NASHIK, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SANDIP MADHUKAR MHATRE,URAN, DIST, RAIGAD vs ASSESSING OFFICER, ASSESSMENT UNIT, I.T.DEPARTMENT, PANVEL
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RUPMATA ZILLA NAGARI SAHAKARI PATSANSTHA LTD.,OSMANABAD vs INCOME TAX OFFICER, WARD-1, LATUR (NEAC), LATUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RUPMATA ZILLA NAGARI SAHAKARI PATHSANSTHA LTD. ,OSMANABAD vs INCOME TAX OFFICER, WARD-1, LATUR, LATUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
NEW BALANCE IT SERVICES INDIA PVT. LTD.,PUNE vs INCOME TAX OFFICER(1)- CIRCLE 2, PUNEPUNE, PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
NEW BALANCE IT SERVICES INDIA PVT. LTD.,PUNE vs INCOME TAX OFFICER(1)- CIRCLE 2, PUNE, PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
MS SUNNYGOLD WINERIES PRIVATE LIMITED,PUNE vs DCIT, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SWASTIK SOCIAL FOUDATION,PUNE vs CIT (EXEMPTION), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
SHITAL PRAVIN JAIKRISHNIA,NASHIK vs ITO, WARD-1(3), NASHIK, NASHIK
DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
YASHWANT NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO WARD 10(1) PUNE, PUNE
AND SHRI VINAY BHAMORE (Judicial Member)
BOTRE V KACHI,PUNE vs THE INCOME TAX OFFICER, WARD-2(1), PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
INDAPUR TALUKA PRATHMIK SHIKSHAKANCHI SAHAKARI PATASNATHA MARYADIT,PUNE vs INCOME TAXOFFICER, WARD 14(5), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER, WARD 5, SANGLI., AAYAKAR BHAVAN, SANGLI vs SHRI. CHANDRAPRABHANATH DIGAMBAR V.K.S. SOCIETY LTD, ASHTA, ASHTA, TAL WALWA, DIST SANGLI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)
