ITAT Pune Bench
17,219 judgments
M/S. CLASSIC CITI INVESTMENTS PRIVATE LIMITED,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)
SHRI GAYATRI SANSHODHAN SEVA MANDAL,PUNE vs CIT EXEMPTIONS, CIT EXEMPTION PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER, WARD 1(1), NASHIK, NASHIK vs AMBIKA GRAMIN BIGARSHETI SAHAKARI, NASHIK
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
TALEGAON NAGARI SAHAKARI PATSANSTHA LIMITED,PUNE vs INCOME TAX OFFICER WARD-9(3), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
SHRI HARIOM NAGARI SAHAKARI PATSANSTHA MARYADIT ,NASHIK vs INCOME TAX OFFICER WARD-1(1), NASHIK , NASHIK
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
SHRI HARIOM NAGARI SAHAKARI PATSANSTHA MARYADIT,NASHIK vs INCOME TAX OFFICER WARD-1(1), NASHIK , NASHIK
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
JAI SHIVRAI PRATISHTHAN,PUNE vs CIT-EXEMPTION, PUNE, PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
JAI SHIVRAI PRATISHTHAN ,PUNE vs CIT- EXEMPTION, PUNE, PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHREE KALIKA DEVI NAGARI SAHAKARI PAT SANSTHA MARYADIT KARAD,KARAD vs ITO WARD 1, SATARA, SATARA
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SOIL & WATER CONSEVATION DEPARTMENT, LATUR,LATUR vs JOINT COMMISSIONER OF INCOME TAX(TDS), RANGE-NASHIK, NASHIK
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
SHREE GUDALESHWAR GRAMIN BIGAR SHETI SAH PAT SANSHTA MARYADIT, GUDAL,RADHANAGARI, KOLHAPUR vs THE INCOME TAX OFFICER, WARD 1 (1), KOLHAPUR, KOLHAPUR
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
KANIFNATH GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT,AHMEDNAGAR vs INCOME TAX OFFICER WARD 2, AHMEDNAGAR, AHMEDNAGAR
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
GERA HOLDINGS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE, PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
M/S MIDAS SHELTERS PRIVATE LIMITED,PUNE vs ITO, WARD 14(3), PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
PRAFUL RAGHUVEER CHANDAWARKAR,PUNE vs INCOME TAX OFFICER, CIRCLE-7, PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
THE JALGAON PEOPLES CO-OPERATIVE BANK LIMITED,JALGAON vs DCIT CIRCLE-1 JALGAON , JALGAON
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
VILAS SAMPATRAO GARUD,YASHSHREE PARK vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT , NOT KNOWN
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER WARD-2, AHMEDNAGAR, AHMEDNAGAR vs GORESHWAR GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA MARYADIT , PARNER DIST. AHMEDNAGAR
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
HOTEL RADHIKA ,KOLHAPUR vs INCOME-TAX OFFICER, WARD 2(1), KOLHAPUR , KOLHAPUR
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
HOTEL RADHIKA,KOLHAPUR vs INCOME-TAX OFFICER, WARD 2(1), KOLHAPUR, KOLHAPUR
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
