ITAT Pune Bench
17,219 judgments
AVINASH RAJENDRAKUMAR GHOLAP,PUNE vs INCOME TAX OFFICER, WARD 14(5), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
PAISAFUND GRAMIN BIGAR STETI SAHAKARI PAT SANSTHA MARYADIT SURLI,SATARA vs ITO WARD 1, SATARA, SATARA
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
SUBHASH SADASHIV SATHE,PUNE vs INCOME TAX OFFICER, ITO WARD 14(4), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
VASUDEV YASHWANT ABHYANKAR,RAIGAD vs ITO, WARD-4, PANVEL, PANVEL
SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASKARI INFOTECH PRIVATE LIMITED,PUNE vs COMMISSIONER OF INCOME TAX APPEALS, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)
LIONS CLUB OF PUNE SUPREME TRUST,NARAYAN PETH, LAXMI RAOD, PUNE vs COMMISSIONER OF INCOME TAX EXEMPTION, PUNE, INCOME TAX OFFICE, PMT BUILDING, SHANKAR SETH ROAD, PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Lions Club of Pune Supreme Trust 710, Narayan Peth, Laxmi Road, Pune-411030. PAN:AABTL2778B . . . . . . . अपीलार्थी / Appellant बनाम / V/s. Commissioner of Income Tax-Exemption, Pune . . . . . . . . प्रत्यर्थी / Respondent द्वारा / Appearances Assessee by : Mr Pramod Shingte [‘Ld. AR’] Revenue by : Mr Keyur Patel [‘LD. DR’] सुनवाई की तारीख / Date of conclusive Hearing : 31/05/2024 घोषणा की तारीख / Date of
M/S NISARG DEVELOPERS,PUNE vs DCIT CIRCLE 7, PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
RAMLING GRAMIN BIGARSHETI SAHAKARI PATSANSTHA LIMITED ,AHMEDNAGAR vs THE INCOME TAX OFFICER WARD 2, AHMEDNAGAR , AHEMDNAGAR
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
RAMLING GRAMIN BIGARSHETI SAHAKARI PATSANSTHA LIMITED ,AHMEDNAGARA vs THE INCOME TAX OFFICER WARD 2, AHMEDNAGAR , AHMEDNAGAR
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
RAMLING GRAMIN BIGARSHETI SAHAKARI PATSANSTHA LIMITED,AHMEDNAGAR vs THE INCOME TAX OFFICER WARD 2, AHMEDNAGAR, AHEMDNAGAR
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
HINDUSTANI EDUCATION SOCIETY,LATUR vs INCOME TAX OFFICER, EXEMPTION WARD, NANDED, NANDED
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
KOLHAPUR INVESTORS ASSOCIATION,KOLHAPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ALIASAGAR INAYATHUSAIN BOHARI,JALGAON vs INCOME TAX OFFICER, WARD-3,DHULE, DHULE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)
DATTATRAY BHOSALE,PUNE vs CIT APPEALS, NATIONAL FACELESS APPEAL CENTRE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)
DHULE KRUSHI UTPANN BAZAAR SAMITI,DHULE vs ASSESSMENT UNIT NATIONAL FACELESS ASSESSMENT CENTRE, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)
UTTAM ENERGY LIMITED,PUNE vs ACIT CIRCLE-12, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI CHANDRAPRABHU MAHARAJ DIGAMBER JAIN MANDIR TRUST,PUNE vs INCOME TAX OFFICER (EXEMPTIONS) WARD 1(1), PUNE
SHRI R. K. PANDA (Vice President)
ASHOK VITTHAL NACHANKAR,RATNAGIRI vs ITO, WARD-1, RATNAGIRI
SHRI R. K. PANDA (Vice President)
MATOSHRI JIJAU GRAM VIKAS MANDAL ,PARBHANI vs CIT EXEMPTION PUNE, PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
OMKAR 1998 CO OP HOUSING SOCIETY LTD,COLLEGE ROAD vs INCOME TAX OFFICER, WARD 1(1), NASHIK, GADKARI CHOWK
HON’BLE S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
