ITAT Pune Bench
17,219 judgments
SUNIL RAMBHAU WAGH ,PUNE vs INCOME TAX OFFICER WARD-3(3), PUNE , PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SUNIL RAMBHAU WAGH,PUNE vs INCOME TAX OFFICER WARD-3(3), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
TATA TOYO RADIATOR LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 7, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
YORK TRANSPORT EQUIPMENT (INDIA) PRIVATE LIMITED,PUNE vs INCOME-TAX OFFICER, WARD 10(1), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
PASHANKAR AUTO INDIA PVT LTD,PUNE vs THE JOINT COMMISSIONER OF INCOME TAX, CIRCLE-4, PUNE
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE G.D. PADMAHSHALI (Accountant Member)
PASHANKAR AUTO INDIA PVT LTD,PUNE vs THE JOINT COMMISSIONER OF INCOME TAX, CIRCLE-4, PUNE
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE G.D. PADMAHSHALI (Accountant Member)
SURESH TRAMBAK DUSANE,NASHIK vs ITO WARD 2(1), NASHIK
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
SURESH TRAMBAK DUSANE,NASHIK vs ITO WARD 2(1),NASHIK, NASHIK
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
SURESH TRAMBAK DUSANE,NASHIK vs ITO WARD 2(1),NASHIK, NASHIK
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
SHRI SAI ARIHANT NAGARI SAHAKARI PATSANSTHA LTD,AHMEDNAGAR vs ITO, WARD-1, AHMEDNAGAR, AHEMDNAGAR
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
RAJENDRA DAMODHAR JADHAV,AURANGABAD vs ITO, WARD 1(1), AURANGABAD, AURANGABAD
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
PUSHPA RAVINDRA KODLIKERI,AURANGABAD vs ITO, WARD 1(1), AURANGABAD, AURANGABAD
SHRI SATBEER SINGH GODARA (Judicial Member)
RITVIK SANDEEP KOLATKAR,PUNE vs ITO, WARD 8(3), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member)
SHREE BALAJI UDYOG,JALNA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, JALNA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)
VITTHAL LAXMAN BHUJADI,PUNE vs ITO, WARD 11(1), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)
INCOME TAX OFFICER, RATNAGIRI vs JAGRUT MOTORS, RATNAGIRI
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
JIRAWALA PARSHVANATH MURTIPUJAK JAIN TRUST,NEW PANVEL (EAST) vs CIT EXEMPTION, PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
INCOME TAX OFFICER, WARD 10(1), PUNE, AKURDI, PUNE vs SHRI BHAIRAVNAT GRAMIN BIGARSHETI PATSANSTHA MARYADIG, LANDEWADI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)
MAHLE ANAND THERMAL SYSTEMS PRIVATE LIMITED,PUNE vs ACIT CIRCLE 9, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)
RAMNARH DILIP GADADE,PUNE vs ITO, WARD-9(5), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member)
