ITAT Pune Bench
17,219 judgments
SHREE PRABHU PETROCHEMICALS PRIVATE LIMITED,AURANGABAD vs THE INCOME TAX -1(5), AURANGABAD
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHASHIKANT RAMSWAROOP CHAMADIA,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12, PUNE, PUNE
SHRI S.S. GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
RAJANI RATNAKAR KULKARNI , ICHALKARANJI vs ITO, WARD-1, ICHALKARANJI, ICHALKARANJI
SHRI S.S. GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
SAMADHAN KRUSHNA KATEKAR,RAIGAD vs NATIONAL FACELESS ASSESSMENT CENTRE, RAIGAD
SHRI S.S. GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
SAHIL ENTERPRISES,RATNAGIRI vs INCOME TAX OFFICER, WARD 1, RATNAGIRI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs CTR MANUFACTURING INDUSTRIES PRIVATE LIMITED , PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SADASHIV NIVRUTTI NAVALE,,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2),, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PRASHANT VITHOBA NAVALE,,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(2),, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RAMESH MODI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(2),, PUNE
BHARAT MODI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(2),, PUNE
THE ROHA EDUCATIONAL OF THE WELFARE ASSOCIATION,MUMBAI vs CIT, EXEMPTION, PUNE, PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER द्वारा / Appearances Assessee by : Mr Tanzil Padvekar [‘Ld. AR’] Revenue by : Mr Ajaykumar Kesari [‘Ld. DR’] सुनवाई की तारीख / Date of conclusive Hearing : 21/05/2024 घोषणा की तारीख / Date of Pronouncement : 22/05/2024 आदेश / ORDER PER G. D. PADMAHSHALI (Accountant Member)
SADQUAH MEDICAL AND CHARITABLE JAMATUL MUSLIMEEN SOCIETY,MUMBAI vs CIT EXEMPTION, PUNE , PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER द्वारा / Appearances Assessee by : Mr Tanzil Padvekar [‘Ld. AR’] Revenue by : Mr Ajaykumar Kesari [‘Ld. DR’] सुनवाई की तारीख / Date of conclusive Hearing : 21/05/2024 घोषणा की तारीख / Date of Pronouncement : 22/05/2024 आदेश / ORDER PER G. D. PADMAHSHALI (Accountant Member)
INCOME TAX OFFICER, WARD-7(3), PUNE, BODHI TOWER vs IRANNA BHUJANG NADGAM, THITE VASTI
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
SHREE SALASAR HANUMAN TRUST,SANGLI vs COMMISSIONER O INCOME TAX EXEMPTION, PUNE, PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER द्वारा / Appearances Assessee by : Mr Tanzil Padvekar [‘Ld. AR’] Revenue by : Mr Ajaykumar Kesari [‘Ld. DR’] सुनवाई की तारीख / Date of conclusive Hearing : 21/05/2024 घोषणा की तारीख / Date of Pronouncement : 22/05/2024 आदेश / ORDER PER G. D. PADMAHSHALI (Accountant Member)
INCOME TAX OFFICER, WARD-7(3), PUNE, BODHI TOWER vs IRANNA BHUJANG NADGAM, THITE VASTI
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
PATODIA FORGINGS AND GEARS LIMITED,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE
HON’BLE S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SIDARY NAMDEV BIRADAR,PUNE vs INCOME TAX OFFICER, WARD-6(1), PUNE, PUNE
SHRI S.S. GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
CTR MANUFACTURING INDUSTRIES PRIVATE LIMITED,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SACHIN KUMAR KAMAL ZANWAR,PUNE vs INCOME TAX OFFICER, PARBHANI
SHRI INTURI RAMA RAO (Accountant Member)
SUNIL RAMCHANDRA NAWARE,NASHIK vs INCOME TAX OFFICER , NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
