ITAT Pune Bench
17,219 judgments
ACCUSCAN DAIGNOSTIC SERVICE PVT LTD,PUNE vs ITO WARD 1(1), PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
ANIL RAJARAM BUCHDE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
VASUNDHARA PANDIT TRUST ,PUNE vs COMMISSIONER OF INCOME TAX EXEMPTION, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
INFOTEK NETALIA LTD,PUNE vs ACIT, CIRCLE-11, PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
M/S SHIVAM CONSTRUCTION CO.,PANVEL vs DEPUTY COMMISSIONER OF INCOME TAX, PANVEL CIRCLE, PANVEL
SHRI INTURI RAMA RAO (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, TARABAI PARK, KOLHAPUR vs KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LIMITED, KOLHAPUR
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ASHOK KUMAR MAGO,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
ASHOK KUMAR MAGO,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
AL AMEEN EDUCATION SOCIETY,PUNE vs INCOME TAX OFFICER, EXEMPTION, KOLHAPUR, KOLHAPUR
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
AL AMEEN EDUCATION SOCIETY,PUNE vs INCOME TAX OFFICER, EXEMPTION, KOLHAPUR, KOLHAPUR
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
VIJAY TUKARAM RAUNDAL,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE, PUNE
HON’BLE SMT ASTHA CHANDRA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
VIJAY TUKARAM RAUNDAL,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE, PUNE
HON’BLE SMT ASTHA CHANDRA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
VIJAY TUKARAM RAUNDAL,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(2), PUNE., PUNE
HON’BLE SMT ASTHA CHANDRA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
VIJAY TUKARAM RAUNDAL,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, PUNE, PUNE
HON’BLE SMT ASTHA CHANDRA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHIV SHRADDHA DEVELOPER,NAVI MUMBAI vs ACIT, CIRCLE -3 KALYAN , KALYAN
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER, WARD-1, RATNAGIRI, RATNAGIRI vs LATE SHRI SUBHASH SHANKAR WAINGANKAR, THROUGH LEGAL HEIR SHRI RUSHIKESH SUBHASH WAINGANKAR , RATNAGIRI
DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MOHAMMED MAZHARUDDIN MOHD RAIZUDDIN MOHD RAIZUDDIN,AURANGABAD vs INCOME TAX OFFICER WARD-1(7), AURANGABAD, AURANGABAD
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
SANT GAJANAN GRAMIN BIGER SHETI SAHAKARI PATSANSTHA MARYADIT,MUKTAINAGAR vs ASST. DIRECTOR OF INCOME TAX, CPC, BENGALURU, BENGALURU
SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
GURUKRUPA DEVELOPERS ,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
ACIT(IT) CIRCLE-2, PUNE, PUNE vs STANTEC UK LIMITED, UNITED KINGDOM
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
