ITAT Pune Bench

17,219 judgments

GOURISHANKAR EDUCATION SOCIETY ,SATARA vs ITO, EXEMPTION WARD1(1), PUNE , PUNE

ITA 1408/PUN/2023[2014-15]Status: Disposed12/6/2024AY 2014-15

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

GOURISHANKAR EDUCATION SOCIETY , SATARA vs ITO, EXEMPTION WARD1(1), PUNE , PUNE

ITA 1407/PUN/2023[2014-15]Status: Disposed12/6/2024AY 2014-15

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

GOURISHANKAR EDUCATION SOCIETY ,SATARA vs ITO, EXEMPTION WARD1(1), PUNE , PUNE

ITA 1406/PUN/2023[2013-14]Status: Disposed12/6/2024AY 2013-14

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

GOURISHANKAR EDUCATION SOCIETY,SATARA vs ITO, EXEMPTION WARD1(1), PUNE, PUNE

ITA 1405/PUN/2023[2013-14]Status: Disposed12/6/2024AY 2013-14

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

GERIATRIC WELLNESS FOUNDATION,PUNE vs CIT(EXEMPTION), PUNE

ITA 1346/PUN/2023[2024-25]Status: Disposed12/6/2024AY 2024-25

SHRI R. K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE, PUNE vs SMT KAMAL RAMDAS TARATE, BEED

ITSSA 9/PUN/2023[2014-15]Status: Disposed11/6/2024AY 2014-15

PRASAD GIRIDHAR DESHPANDE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(2), PUNE, PUNE

ITSSA 8/PUN/2023[2016-17]Status: Disposed11/6/2024AY 2016-17

PRASAD GIRIDHAR DESHPANDE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(2), PUNE, PUNE

ITSSA 7/PUN/2023[2014-15]Status: Disposed11/6/2024AY 2014-15

PRASAD GIRIDHAR DESHPANDE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(2), PUNE, PUNE

ITSSA 6/PUN/2023[2013-14]Status: Disposed11/6/2024AY 2013-14

PRASAD GIRIDHAR DESHPANDE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(2), PUNE, PUNE

ITSSA 5/PUN/2023[2012--13]Status: Disposed11/6/2024

KAMALRAMDAS TARATE,BEED vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE, PUNE

ITSSA 4/PUN/2023[2016-17]Status: Disposed11/6/2024AY 2016-17

KAMALRAMDAS TARATE,BEED vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE, PUNE

ITSSA 3/PUN/2023[2015-16]Status: Disposed11/6/2024AY 2015-16

KAMALRAMDAS TARATE,BEED vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE, PUNE

ITSSA 2/PUN/2023[2014-15]Status: Disposed11/6/2024AY 2014-15

KAMALRAMDAS TARATE,BEED vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE, PUNE

ITSSA 1/PUN/2023[2013-14]Status: Disposed11/6/2024AY 2013-14

JAYMITRA SUNA,SAMBALPUR vs INCOME TAX OFFICER WARD-1, PANVEL

ITA 820/PUN/2024[2014-15]Status: Disposed11/6/2024AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member)

MAHATMA GANDHI CHARITABLE MEDICAL TRUST,KOLHAPUR vs THE INCOME TAX OFFICER, EXEMPTION WARD, KOLHAPUR

ITA 819/PUN/2024[2017-18]Status: Disposed11/6/2024AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

SKYWARDS KANAKRAJ DEVELOPER ,PUNE vs INCOME TAX OFFICER, WARD 3(1), PUNE, PUNE

ITA 725/PUN/2024[2018-19]Status: Disposed11/6/2024AY 2018-19

SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SUNIL LANDMARK LLP,PUNE vs ACIT, CIRCLE-2, PUNE, PUNE

ITA 662/PUN/2024[2017-18]Status: Disposed11/6/2024AY 2017-18

SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DEEPAK TRADING COMPANY,SANGLI vs INCOME TAX OFFICER WARD 2, SANGLI, SANGLI

ITA 552/PUN/2024[2013-14]Status: Heard11/6/2024AY 2013-14

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

MUKESH LAHU JADHAV,PUNE vs THE INCOME TAX OFFICER, WARD-2(1), PUNE

ITA 542/PUN/2024[2015-16]Status: Heard11/6/2024AY 2015-16

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)