ITAT Pune Bench

17,219 judgments

INCOME TAX OFFICER, PANDHARPUR vs DHANSHRI MULTI STATE CO-OPERATIVE CREDIT SOCIETY LTD, MANGALWEDHA

ITA 463/PUN/2024[2020-21]Status: Disposed13/6/2024AY 2020-21

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

RAJENDRASINH DILUBHA JADEJA,NASHIK vs ACIT, CIRCLE 1, NASHIK, NASHIK

ITA 395/PUN/2024[2017-18]Status: Heard13/6/2024AY 2017-18

SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

M/S SAROVAR ENTERPRISES,PANVEL vs INCOME TAX OFFICER WARD-2, PANVEL

ITA 811/PUN/2024[2010-11]Status: Disposed12/6/2024AY 2010-11

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

RAKESH JAGANNATH GUTA,MUMBAI vs INCOME TAX OFFICER 12(5), PUNE, PUNE

ITA 797/PUN/2024[2012-13]Status: Disposed12/6/2024AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member)

KRANTIAGANI DR G D BAPU LAD SAHAKARI SAKHAR KARKHANA LIMITED,KUNDAL vs ACIT, SANGLI

ITA 76/PUN/2024[2020-21]Status: Disposed12/6/2024AY 2020-21

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

KRANTIAGANI DR G D BAPU LAD SAHAKARI SAKHAR KARKHANA LIMITED,KUNDAL vs ACIT, SANGLI

ITA 75/PUN/2024[2018-19]Status: Disposed12/6/2024AY 2018-19

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

KRANTIAGANI DR G D BAPU LAD SAHAKARI SAKHAR KARKHANA LIMITED,KUNDAL vs ACIT, SANGLI

ITA 74/PUN/2024[2017-18]Status: Disposed12/6/2024AY 2017-18

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

KRANTIAGANI DR G D BAPU LAD SAHAKARI SAKHAR KARKHANA LIMITED,KUNDAL vs ACIT, SANGLI

ITA 73/PUN/2024[2014-15]Status: Disposed12/6/2024AY 2014-15

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

KRANTIAGANI DR G D BAPU LAD SAHAKARI SAKHAR KARKHANA LIMITED,KUNDAL vs ACIT, SANGLI

ITA 72/PUN/2024[2013-14]Status: Disposed12/6/2024AY 2013-14

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

KRANTIAGANI DR G D BAPU LAD SAHAKARI SAKHAR KARKHANA LIMITED,KUNDAL vs ACIT, SANGALI

ITA 71/PUN/2024[2012-13]Status: Disposed12/6/2024AY 2012-13

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

KRANTIAGANI DR G D BAPU LAD SAHAKARI SAKHAR KARKHANA LIMITED,KUNDAL vs ACIT, SANGLI

ITA 70/PUN/2024[2011-12]Status: Disposed12/6/2024AY 2011-12

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

KRANTIAGANI DR G D BAPU LAD SAHAKARI SAKHAR KARKHANA LIMITED,SANGALI vs ACIT, SANGALI

ITA 69/PUN/2024[2010-11]Status: Disposed12/6/2024AY 2010-11

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

DR KHANADE HOSPITAL,PUNE vs PUNE.ITO 1, PUNE

ITA 457/PUN/2024[2013-14 Q 4]Status: Disposed12/6/2024

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

DR KHANADE HOSPITAL,PUNE vs PUNE.ITO 1, PUNE

ITA 452/PUN/2024[2013-14]Status: Disposed12/6/2024AY 2013-14

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

NRB BEARINGS SEVAKACHI PAT SANSTHA,JALNA vs ASST. DIRECTOR OF INCOME TAX CPC, CPC

ITA 422/PUN/2024[2019-20]Status: Disposed12/6/2024AY 2019-20

SHRI S.S. GODARA (Judicial Member), SHRI DIPAK P. RIPOTE (Accountant Member)

BHARAT BALU PATIL SINCE DECEASED THROUGH HIS LEGAL HEIRS,MUMBAI vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI

ITA 415/PUN/2024[2014-15]Status: Disposed12/6/2024AY 2014-15

SHRI S.S. GODARA (Judicial Member), SHRI DIPAK P. RIPOTE (Accountant Member)

GOURISHANKAR EDUCATION SOCIETY ,SATARA vs ITO, EXEMPTION WARD1(1), PUNE , PUNE

ITA 1412/PUN/2023[2016-17]Status: Disposed12/6/2024AY 2016-17

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

GOURISHANKAR EDUCATION SOCIETY ,SATARA vs ITO, EXEMPTION WARD1(1), PUNE , PUNE

ITA 1411/PUN/2023[2016-17]Status: Disposed12/6/2024AY 2016-17

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

GOURISHANKAR EDUCATION SOCIETY ,SATARA vs ITO, EXEMPTION WARD1(1), PUNE , PUNE

ITA 1410/PUN/2023[2015-16]Status: Disposed12/6/2024AY 2015-16

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

GOURISHANKAR EDUCATION SOCIETY ,SATARA vs ITO, EXEMPTION WARD1(1), PUNE , PUNE

ITA 1409/PUN/2023[2015-16]Status: Disposed12/6/2024AY 2015-16

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)