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ITAT Pune Bench

17,219 judgments

PARMESHWAR PARAM SEVA FOUNDATION,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 1358/PUN/2023[-]Status: Disposed20/6/2024

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 2(2), PUNE vs AMIT ENTERPRISES HOUSING LIMITED, PUNE

ITA 603/PUN/2020[2013-14]Status: Disposed20/6/2024AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 2(2), PUNE vs M/S. AMIT ENTERPRISES HOUSING LIMITED, PUNE

ITA 602/PUN/2020[2012-13]Status: Disposed20/6/2024AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)

DEEPAK BHIKA SURYAWANSHI,NASHIK vs INCOME TAX OFFICER, NASHIK

ITA 98/PUN/2024[2018-19]Status: Disposed19/6/2024AY 2018-19

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

HERITAGE YOUTH FOUNDATION,ICHALKARANJI vs CIT, EXEMPTION PUNE, PUNE

ITA 579/PUN/2024[-]Status: Disposed19/6/2024

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

EKNATH DHONDIBA KURADE,PUNE vs ACIT CIRCLE-12, PUNE, PUNE

ITA 574/PUN/2024[2017-18]Status: Disposed19/6/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

ADITYA NAGARI SAHAKARI PATHSANSTHA LTD. ,PUNE vs ITO WARD13(4), PUNE, PUNE

ITA 569/PUN/2024[2020-21]Status: Disposed19/6/2024AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

MANOJ MULCHAND BRAMHECHA ,AURANGABAD vs ITO, WARD1(1), AURANGABAD , AURANGABAD

ITA 507/PUN/2024[2017-18]Status: Disposed19/6/2024AY 2017-18

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

MANOJ MULCHAND BRAMHECHA,AURANGABAD vs ITO, WARD1(1), AURANGABAD, AURANGABAD

ITA 506/PUN/2024[2016-17]Status: Disposed19/6/2024AY 2016-17

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

MANOJ MULCHAND BRAMHECHA,AURANGABAD vs ITO, WARD1(1), AURANGABAD, AURANGABAD

ITA 505/PUN/2024[2015-16]Status: Disposed19/6/2024AY 2015-16

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

MANOJ MULCHAND BRAMHEEHA ,AURANGABAD vs ITO WARD1(1), AURANGABAD, AURANGABAD

ITA 504/PUN/2024[2014-15]Status: Disposed19/6/2024AY 2014-15

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

SUVIDHA PROJECT,PUNE vs WARD 3(3), PUNE, PUNE

ITA 502/PUN/2024[2018-19]Status: Disposed19/6/2024AY 2018-19

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

SHREE GANESH BUILDERS,PUNE vs INCOME TAX OFFICER, WARD-1(5), PUNE, PUNE

ITA 207/PUN/2024[2016-17]Status: Disposed19/6/2024AY 2016-17

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

HAMZA SYED ,NANDED vs INCOME TAX OFFICER, NFAC, DELHI , DELHI

ITA 170/PUN/2024[2013-14]Status: Disposed19/6/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

HAMZA SYED,NANDED vs INCOME TAX OFFICER, NFAC, DELHI, DELHI

ITA 169/PUN/2024[2013-14]Status: Disposed19/6/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

DINESH KUMAR,RAIGAD, MAHARASHTRA vs DEPUTY DIRECTOR OF INCOME TAX, CENTRALIZED PROCESSING CENTRE (CPC), BENGALURU, BENGALURU

ITA 134/PUN/2024[2022-23]Status: Disposed19/6/2024AY 2022-23

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

KASAT PRAKASH M HUF,LATUR vs INCOME TAX OFFICER, WARD-1, NANDED, NANDED

ITA 1328/PUN/2023[2020-21]Status: Disposed19/6/2024AY 2020-21

SHRI R.K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

PALLAVI EKNATH GHULE,NANDED vs INCOME TAX OFFICER WARD 6(2), PUNE

ITA 829/PUN/2024[2015-16]Status: Disposed13/6/2024AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member)

USHA ASHOK SAKURE ,PUNE vs ITO, WARD 14(2), PUNE, PUNE

ITA 781/PUN/2024[2011-12]Status: Disposed13/6/2024AY 2011-12

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

MR. SANJAY SHYAMRAO KADAM,AHMEDNAGAR vs INCOME TAX OFFICER, WARD-2, AHMEDNAGAR, AHEDNAGAR

ITA 702/PUN/2024[2017-18]Status: Disposed13/6/2024AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)