ITAT Pune Bench
17,219 judgments
JUNNAR TALUKA AUDYOGIC SAHAKARI VASAHAT LTD,JUNNAR vs ITO, WARD 10(5), PUNE, PUNE
DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MEDSONWAY SOLTUTIONS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLR-7, PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
ELECTRONET EQUIPMENTS PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1), PUNE
DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI KADU SATWAJI GAIKWAD,AURANGABAD vs ITO, WARD-1(4), AURANGABAD, AURANGABAD
SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SSHBPSS RAMCHANDRA GOPAL SHELAR SHERLARMAMA YOG SANSHODHAN SEVA PRATISHTHAN,PUNE vs CIT EXEMPTION, PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SUDHIR YASHWANT KADAM,RATNAGIRI vs THE INCOME TAX OFFICER, WARD-1, RATNAGIRI
DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SMT NAYANA D NIMKAR,PUNE vs DCIT, CIRCLE-13, PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
ST MIRA'S COLLEGE ALUMNI ASSOCIATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SUJATA SURESH NIKAM,KALAMBOLI PANVEL vs INCOME TAX OFFICER WARD -5 PANVEL, PANVEL
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHAIKH AYUB SHAIKH MAHEBUB QURESHI,PARBHANI vs INCOME TAX OFFICER, WARD, PARBHANI, PARBHANI
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
INCOME-TAX OFFICER, WARD-4, PANVEL, PANVEL vs SHRI. PRAKASH DEVIDAS PATIL, PEN
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
YESHWANT CHABAJI DHANKUDE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
TAXATION CONSULTANTS ASSOCIATION,SANGLI vs CIT EXEMPTION, PUNE, PUNE
SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUSHIL BALASAHEB GONDHALE,PUNE vs INCOME TAX OFFICER WARD 14(2), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, WARD-1, AHMEDNAGAR, AHMEDNAGAR vs ATUL ASHOK PARAKH, AHMEDNAGAR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI GANESH URBAN COOPERATIVE CREDIT SOCIETY LIMITED,AURANGABAD vs INCOME TAX OFFICER, WARD-1(1), AURANGABAD, AURANGABAD
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
MHASIMATA MAHILA GRAMIN BIGAR SHETI SAHAKARI PATHSANSTHA LTD,DHULE vs ITO, WARD1, DHULE, DHULE
DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VISHWAKARMA SUVARNAKAR SA HAKARI PATSANSTHA LTD KOLHAPPUR,KOLHAPUR vs ITO, WARD 1(1), KOLHAPUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
SANT SADGURU SIDDHA DIGAMBER GANESH MAHARAJ SAMADHI MANDIR TRUST ,NASHIK vs CIT(EXEMPTION), PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
SANTOSH KRUSHNA GHULE,SATARA vs ITO, WARD-5, SATARA, SATARA
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
