ITAT Pune Bench
17,219 judgments
SHRI BHUSHAN BHAGWANT SHINDE,PUNE vs ITO-(IT) WRD-14(3), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
MEGA SPACES,PUNE vs ITO, WARD-12(1), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
SUPRITI SWANANDA SAMUDRA,PUNE vs ITO, WARD 5(2), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
MR. MAHADEV SAHEBRAO BANGAR ,AHMEDNAGAR vs INCOME TAC OFFCER, WARD-2, AHMEDNAGAR , AHMEDNAGAR
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
MR. MAHADEV SAHEBRAO BANGAR ,AHMEDNAGAR vs INCOME TAC OFFCER, WARD-2, AHMEDNAGAR , AHMEDNAGAR
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
MR. MAHADEV SAHEBRAO BANGAR ,AHMEDNAGAR vs INCOME TAC OFFCER, WARD-2, AHMEDNAGAR , AHMEDNAGAR
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
MR. MAHADEV SAHEBRAO BANGAR ,AHMEDNAGAR vs INCOME TAC OFFCER, WARD-2, AHMEDNAGAR , AHMEDNAGAR
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
MR. MAHADEV SAHEBRAO BANGAR ,AHMEDNAGAR vs INCOME TAC OFFCER, WARD-2, AHMEDNAGAR , AHMEDNAGAR
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
MR. MAHADEV SAHEBRAO BANGAR,AHMEDNAGAR vs INCOME TAC OFFCER, WARD-2, AHMEDNAGAR, AHMEDNAGAR
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
GREAVES SAOMMHA KAMGAR SAHAKARI PATH PEDHI MARYADIT,PUNE vs PR. CIT-3, PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
CAPIQAL CONSULTANCY SERVICE PRIVATE LIMITED,PANVEL MUMBAI vs DCIT, PANVEL
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DEEPAK MAHADEV MANE,MURGUD vs INCOME TAX OFFICER WARD 1 KOLHAPUR, KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
JEWEL HOUSING,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
NEENA KAILAS JADHAV ,THANE vs ACIT CIRCLE 1, AURANGABAD
SHRI INTURI RAMA RAO (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
JAYSHREE BHALCHANDRA GUTAL,SOLAPUR vs ITO, WARD 2(4), SOLAPUR, SOLAPUR
SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
EDEN EDUCATION AND RESEARCH INSTITUTE ,AURANGABAD vs CIT, EXAMPTION, PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
MINDSPACE VERSONAL INFORMATION,AURANGABAD vs ITO, WARD 1(1), AURANGABAD, AURANGABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
EVEREST EDUCATION TRUST,PUNE vs CIT EXEMPTION PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
INCOME TAX OFFICER, PUNE vs PRAKASH RAMKRISHNA POPHALE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
VTP MOHITE ASSOCIATES,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
