ITAT Pune Bench
17,219 judgments
ABDULLAZIZ JAAN MOHAMMAD ANSARI,DHULE vs INCOME TAX OFFICER, WARD 1, DHULE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
ABDULLAZIZ JAAN MOHAMMAD ANSARI,DHULE vs INCOME TAX OFFICER, WARD 1, DHULE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
VIJAY SHANKAR BHONDAVE,PUNE vs THE INCOME TAX OFFICER, WARD 9(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SANJAY PRABHAKAR DEOPURKAR,KOTHRUD vs INCOME TAX OFFICER WARD 3(3), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SANJAY PRABHAKAR DEOPURKAR,KOTHRUD vs INCOME TAX OFFICER WARD 3(3), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SANJAY PRABHAKAR DEOPURKAR,KOTHRUD vs INCOME TAX OFFICER WARD 3(3),PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SANJAY PRABHAKAR DEOPURKAR,KOTHRUD vs INCOME TAX OFFICER WARD 3(3), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CIRCLE PUNE vs APOORVA ASHOKKUMAR PATNI, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRIKANT GAJANAN VYAVAHARE,KAMATWADE vs INCOME TAX OFFICER, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SONAI PRATISHTHAN ,PUNE vs CIT(E), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHECOSPIN EMPLOYEES CO OP CREDIT SOCIETY LIMITED,SANGOLE vs NATIONAL FACELESS APPEAL CENTER, DELHI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PRADEEP DEVRAM JADHAV,YEOLA vs THE INCOME TAX OFFICER, WARD 3(1), NASHIK., NASHIK
SHRI SATBEER SINGH GODARA, J.M., DR. DIPAK P. RIPOTE (Accountant Member)
PANDURANG ANTU JADHAV,SATARA vs INCOME TAX OFFICER WARD 1, ITO WARD SATARA
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PRAJ INDUSTRIES LIMITED,PUNE vs DCIT, CENTRAL CIRCLE 1(1), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PUNE MATHDI HAMAL AND OTHER MANUAL WORKERS BOARD,PUNE vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHRI GURUGOBINDSINGH PUBLIC WELFARE TRUST,SHRI GURUGOBIND MARG, MANMAD vs THE INCOME-TAX OFFICER, EXEMPTION WARD 1(1), NASHIK, EXEMPTION WARD, NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
PUNE MATHADI HAMAL AND OTHER MANUAL WORKERS BOARD,PUNE vs INCOME TAX OFFICER, WARD-5(1), PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
INCOME-TAX OFFICER, WARD - 3,, SATARA vs M/S. SHRI BHAIRAVNATH MULTI STATE CO-OPERATIVE CREDIT SOCIETY LTD,, SATARA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
P P PANDURANG GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,NASHIK vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT , DELHI
MS. ASTHA CHANDRA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
INDIAN MEDICAL ASSOCIATION,PUNE vs ADDL-JCIT(A)-1 VISAKHAPATNAM, E-ORDER
DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
