ITAT Pune Bench
17,219 judgments
SHI vs HAKTI SAHKARI PATSANSTHA LIMITED,SATARAVS.PCIT PUNE-3, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
M/S. GORDHANSINGH S RAJPUROHIT,NAVI MUMBAI vs THE INCOME TAX OFFICER, WARD-5, PANVEL
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
CMA CGM AGENCIES (INDIA) PRIVATE LIMITED,ELPHINSTONE ROAD WEST, MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(1), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CMA CGM AGENCIES (INDIA) PRIVATE LIMITED,ELPHINSTONE ROAD WEST, MUMBAI vs INCOME TAX OFFICER, WARD - 1(2), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUNIL RAMNARAYAN MANTIR,JALGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, JALGAON, JALGAON
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SUNIL RAMNARAYAN MANTRI,JALGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1,JALGAON, JALGAON
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ASHOK CHANDRABHAN KHANDAVE,NASHIK vs ITO, WARD 3(1), , NASHIK
MS. ASTHA CHANDRA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHRI ADESHWAR JAIN SHWETAMBER TRUST ,PUNE vs CIT, EXEMPTION, PUNE , PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
YASHWANT EDUCATION SERVICES,DHULE vs CIT EXEMPTION, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ANURADHA ASHOK SATBHAI,AHMEDNAGAR vs INCOME TAX OFFICER, WARD-1,AHMEDNAGAR, AHMEDNAGAR
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
MR. ANIL ANANDA POKHARNIKAR ,PUNE vs THE INCOME TAX OFFICER, WARD 10(3) , PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MR. ANIL ANANDA POKHARNIKAR,PUNE vs THE INCOME TAX OFFICER, WARD 10(3), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI SAI VIDYA NIKETAN SANSTHA,AURANGABAD vs INCOME TAX OFFICER, EXEMPTION WARD, AURANGABAD, AURANGABAD
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHREE DATTAKRUPA FOUNDATION,AHMEDNAGAR vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
SHREE DATTAKRUPA FOUNDATION,AHMEDNAGAR vs COMMISSIONER OF INCOM TAX EXEMPTION, PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
SURANA MUTHA BHANSALI,PUNE vs ACIT-CIRCLE 5 PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
HARIYAALI URBAN CO-OP CREDIT SOCIETY LTD, SHAHADA,SHAHADA vs ITO, WARD 1, DHULE
MS. ASTHA CHANDRA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
AJANTA REALTORS ASSOCIATES LIMITE LIABILITY PARTNERSHIP ,AURANGABAD vs ACIT CIRCLE-1, AURANGABAD , AURANGABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
AJANTA REALTORS ASSOCIATES LIMITE LIABILITY PARTNERSHIP,AURANGABAD vs ACIT CIRCLE-1, AURANGABAD, AURANGABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
BHARTIYA VICHAR SADHANA FOUNDATION,PUNE vs CIT, (EXEMPTION), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
