ITAT Pune Bench
17,219 judgments
M/S. L.B. KUNJIR,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7, PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
M/S. L.B. KUNJIR,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7, PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER , WARD1, AHMEDNAGAR, AHMEDNAGAR vs ATUL ASHOK PARAKH, AHMEDNAGAR
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, PUNE vs LB KUNJIR, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
DCIT, PUNE vs L B KUNJIR, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
DCIT CIRCLE 7, BODHI TOWER SALISBURY PARK vs L B KUNJIR, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
MANISHA VIKRANT SHAH,PUNE vs INCOME TAX OFFICER WARD 12(1) PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GAURI CHETAN KAWADE,GHORPADI GAON, PUNE vs INCOME TAX OFFICER, SALISBURY PARK
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DCIT, NASHIK vs KUNJ EXIM PRIVATE LIMITED, MALEGAON
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRAKASH JWERCHAND OSWAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAHUL SUKANRAJ GADIYA,PUNE vs INCOME TAX OFFICER WARD 9(5), PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAMATA NAGARI SAHAKARI PATSANSHTA MARYADIT,PUNE vs ITO, WARD 14(5), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RSB FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
S K BHANSALI & ASSOCIATES,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SAGAR SUBHASH WEDHANE,NASHIK vs INCOME TAX OFFICER, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PANDIT DINDAYAL UPPADDHYA NAGARI SAHKARI PATPEDHI LTD.,NANDURBAR vs THE ITO WARD 1, DHULE , DHULE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHRI SAI ARIHANT NAGARI SAHAKARI PATSANSTHA LTD ,AHMEDNAGAR vs ITO, WARD-1, AHMEDNAGAR, AHMEDNAGAR
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI SAI ARIHANT NAGARI SAHAKARI PATSANSTHA LTD ,AHMEDNAGAR vs ITO, WARD-1, AHMEDNAGAR , AHEMDNAGAR
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, KUDAL, SINDHUDURG vs SINDHUDURG DISTRICT PRIMARY TEACHERS CO-OPERATIVE CREDIT SOCIETY, ORAS, SINDHUDURG
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRIMANT JAPV SENADHURANDHAR RELIGIOUS AND CHA TRUST,AHMEDNAGAR vs CIT (EXEMPTION), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
