ITAT Pune Bench
17,219 judgments
ANANT NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs PCIT, PUNE-4, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MANGALAM PHOSPHATES LIMITED,AHMEDNAGAR vs INCOME TAX OFFICER, WARD-2, AHMEDNAGAR
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANDHYA SURESH DAHIVELKAR,PUNE vs ITO, WARD 14(3), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DY.COMMISSIONER OF INCOME TAX CIRCLE-1 NASSHIK, NASHIK vs HARSH CONSTRUCTIONS PRIVATE LIMITED, NASHIK
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
MANALI CHIMANRAO PATIL,JALGAON vs INCOME TAX OFFICER, WARD 2(3), JALGAON, JALGAON
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
UDAY JAWAHAR KOTNIS,PUNE vs INCOME TAX OFFICER, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
INSPIRED LIFE,AVANTI ENCLAVE SINHAGAD ROAD vs CIT EXEMPTION PUNE, PMT BUILDING SHANKAR SETH PUNE
SHRI INTURI RAMA RAO (Judicial Member), SHRI VINAY BHAMORE (Accountant Member)
DR. VIKAS JAGANNATH POL,PUNE vs INCOME TAX OFFICER WARD 11(2) , PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
BABA SHIVAJI KHAWALE,PUNE vs INCOME TAX OFFICER WARD 8(3), PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BABA SHIVAJI KHAWALE,PUNE vs INCOME TAX OFFICER WARD 8(3), PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KAI MAHDEVEKRAO BABURAO AUTADE PRATISHTHAN,SOLAPUR vs CIT EXEMPTION CIRCLE, PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MUKTAA CHARITABLE FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX(EXEMPTION), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CHEELI BAPUJI,ANDHRA PRADESH vs PRINCIPAL COMMISSIONER OF INCOME TAX, NASHIK - 1, NASHIK
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BADSHA RAYSING KHOKAD,,AURANGABAD vs PRINCIPAL COMMISSSIONER OF INCOME TAX, NASHIK- 1, NASHIK
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KHARADI JAIN SAMAJ TRUST,PUNE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SOLAPUR CONSTRUCTION & FABRICATION PVT LTD,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, RANGE-63, SOLAPUR, SOLAPUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SOLLAPUR CONSTRUCTION & FABRICATION PVT LTD,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, SOLAPUR, SOLAPUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MAA SANKALP BUILDCON,PUNE vs INCOME TAX OFFICER, WARD 14 (1), PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
RAVINDRA BHAGWAN POTDAR,NASHIK vs ITO, WARD 3(1), NASHIK, NASHIK
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASSTT. COMMISSSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE PUNE, P.M.T BUILDING SWARGATE PUNE vs KEDARI REDEKAR SHIKSHAN SANSTHA GADHINGLAJ , GADHINGLAJ
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
