ITAT Pune Bench
17,219 judgments
SHRI AYYAPPA SWAMI SEVA SANGH,PUNE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
JOHN DEERE FINANCIAL INDIA PRIVATE LIMITED,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GOLDFINGER KATARIA URBAN DEVELOPMENTS,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 8, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PRASAD DATTATRYA THAKAR,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 14,, PUNE
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE G.D. PADMAHSHALI (Accountant Member)
SHRI MAHAVIR MARWADI SCHOOL SOCIETY,GONDIA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI MAHAVIR MARWADI SCHOOL SOCIETY,GONDIA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ROYAL SWAN CHARITABLE MINORITY TRUST,NANDED vs ITO (EXEMPTION), NANDED
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE G.D. PADMAHSHALI (Accountant Member)
ROYAL SWAN CHARITABLE MINORITY TRUST,NANDED vs ITO (EXEMPTION), NANDED
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE G.D. PADMAHSHALI (Accountant Member)
ROYAL SWAN CHARITABLE MINORITY TRUST,NANDED vs ITO (EXEMPTION), NANDED
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE G.D. PADMAHSHALI (Accountant Member)
KAI YASHODABAI DAGADU SARAF CAHRITABLE TRUST,YAWAL vs COMMISSIONER OF INCOME TAX CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER,WARD-1,AHMEDNAGAR, AHMEDNAGAR vs ATUL ASHOK PARAKH, AHMEDNAGAR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SANKALP ENGINEERING AND SERVICES PRIVATE LIMITED,PUNE vs ACIT, CIRCLE 10, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
INCOME-TAX OFFICER WARD-2, AHMEDNAGAR, AHMEDNAGAR vs SAMTA GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT, AHMEDNAGAR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHREE MUNISUVRAT SWAMI GANGADHAM TOWER JAIN SANGH,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ADIT BALBHIM VYAYAM SHALA,SANGLI vs CIT EXEMPTION, PUNE, PUNE
SHRI INTURI RAMA RAO (Judicial Member), SHRI VINAY BHAMORE (Accountant Member)
PRAKASH SHRIPAL CHAVAN,SANGLI vs ITO, WARD-1, SANGLI, SANGLI
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KISANMITRA WAREHOUSING PRIVATE LIMITED ,LATUR vs ASST. DIRECTOR OF INCOME TAX, CPC, BENGALURU , BENGALURU
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KISANMITRA WAREHOUSING PRIVATE LIMITED,LATUR vs ASST. DIRECTOR OF INCOME TAX, CPC, BENGALURU, BENGALURU
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
TUKARAM MAHADEV SURYAVANSHI,MUMBAI vs INCOME TAX OFFICE, WARD 4(5), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
