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ITAT Pune Bench

17,219 judgments

HAZRAT FATEMA GIRLS HIGH SCHOOL,NANDED vs ITO TDS, NANDED

ITA 314/PUN/2024[2014-15]Status: Disposed23/7/2024AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

HAZRAT FATEMA GIRLS HIGH SCHOOL,NANDED vs ITO TDS, NANDED

ITA 313/PUN/2024[2014-15]Status: Disposed23/7/2024AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

HAZRAT FATEMA GIRLS HIGH SCHOOL,NANDED vs ITO TDS, NANDED

ITA 312/PUN/2024[2014-15]Status: Disposed23/7/2024AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

M/S VERSTAR TECHNOLOGIES LLP,PUNE vs ASSISTANT COMISSIONER OF INCOME TAX, CIRCLE 7, PUNE

ITA 1441/PUN/2023[2020-21]Status: Disposed23/7/2024AY 2020-21

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI GULAB MARUTI DHANKUDE,PUNE vs DCIT/ACIT, CENTRAL CIRCLE 2(4), PUNE

ITA 968/PUN/2024[2017-18]Status: Disposed22/7/2024AY 2017-18

HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI GULAB MARUTI DHANKUDE,PUNE vs DCIT/ACIT, CENTRAL CIRCLE 2(4), PUNE

ITA 967/PUN/2024[2017-18]Status: Disposed22/7/2024AY 2017-18

HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI GULAB MARUTI DHAKUNDE ,PUNE vs DCIT/ACIT, CENTRAL CIRCLE 2(4), PUNE , PUNE

ITA 966/PUN/2024[2016-17]Status: Disposed22/7/2024AY 2016-17

HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI GULAB MARUTI DHAKUNDE ,PUNE vs DCIT/ACIT, CENTRAL CIRCLE 2(4), PUNE , PUNE

ITA 965/PUN/2024[2016-17]Status: Disposed22/7/2024AY 2016-17

HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI GULAB MARUTI DHAKUNDE ,PUNE vs DCIT/ACIT, CENTRAL CIRCLE 2(4), PUNE , PUNE

ITA 963/PUN/2024[2014-15]Status: Disposed22/7/2024AY 2014-15

HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI GULAB MARUTI DHAKUNDE ,PUNE vs DCIT/ACIT, CENTRAL CIRCLE 2(4), PUNE , PUNE

ITA 962/PUN/2024[2013-14]Status: Disposed22/7/2024AY 2013-14

HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI GULAB MARUTI DHAKUNDE ,PUNE vs DCIT/ACIT, CENTRAL CIRCLE 2(4), PUNE , PUNE

ITA 961/PUN/2024[2012-13]Status: Disposed22/7/2024AY 2012-13

HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI GULAB MARUTI DHAKUNDE,PUNE vs DCIT/ACIT, CENTRAL CIRCLE 2(4), PUNE, PUNE

ITA 960/PUN/2024[2011-12]Status: Disposed22/7/2024AY 2011-12

HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI PARSHWANATH NAGARI SAHAKARI PATHSANSTH,SATARA vs DCIT, CENTRAL CIRCLE 2(4), PUNE, PUNE

ITA 757/PUN/2024[2017-18]Status: Disposed22/7/2024AY 2017-18

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

GALLAGHER SERVICE CENTER LLP,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, PUNE

ITA 693/PUN/2024[AY 2020-21]Status: Disposed22/7/2024

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

JOHN DEERE INDIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE

ITA 692/PUN/2024[2016-17]Status: Disposed22/7/2024AY 2016-17

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

SHRI AKHIL BHARTIYA SAMARTH JAI SHRAVAK SANGH,NASHIK vs EXEMPTION, WARD 1(1), NASHIK

ITA 648/PUN/2024[2022-23]Status: Disposed22/7/2024AY 2022-23

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

INCOME TAX OFFICER, WARD-1(5), AURANGABAD., AURANGABAD, MAHARASHTRA vs ROYAL ESTATES, AURANGABAD, MAHARASHTRA

ITA 34/PUN/2024[2011-12]Status: Disposed22/7/2024AY 2011-12

MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE G.D. PADMAHSHALI (Accountant Member)

INCOME TAX OFFICER WARD-1(5), AURANGABAD, AURANGABAD, MAHARASHTRA vs ROYAL ESTATES, AURANGABAD, MAHARASHTRA

ITA 33/PUN/2024[2012-13]Status: Disposed22/7/2024AY 2012-13

MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE G.D. PADMAHSHALI (Accountant Member)

M/S. S.S SUGAR ENGINEERS PRIVATE LIMITED,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE

ITA 1187/PUN/2023[2015-16]Status: Disposed22/7/2024AY 2015-16

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

ITO, WARD1(2), PUNE vs CARCANET INFRA PROJECTS PRIVATE LIMITED, PUNE

ITA 64/PUN/2020[2014-15]Status: Disposed22/7/2024AY 2014-15

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)