ITAT Pune Bench
17,219 judgments
GULSHAN FOREX PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, WARD1(1), PUNE, PUNE
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANSTHANAM ABHAY DAANAM,NANDURBAR vs CIT (EXEMPTION), PUNE
SHRI INTURI RAMA RAO (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SANSTHANAM ABHAY DAANAM,NANDURBAR vs CIT (EXEMPTION), PUNE
SHRI INTURI RAMA RAO (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
MR. YOGESH KULTHE,AIROLI, NAVI MUMBAI vs INCOME TAX OFFICER, WARD-2, PANVEL, DIST. RAIGAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUNITA MOHAN PATIL,NASHIK vs ACIT 1, NASHIK
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANDEEP SATYANARAYAN BIYANI,AURANGABAD vs ITO WARD 1(1), AURANGABAD, AURANGABAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VITALIZE GALAXY PRIVATE LIMITED,NASHIK vs DDIT, CPC, CPC, BENGALURU
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BABA SHIVAJI KHAWALE,PUNE vs INCOME TAX OFFICER WARD-8(3), PUNE
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KASPER PIETER TIDEMAN,PUNE vs INCOME TAX OFFICER, WARD-7(1), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
PALLAVI CONSTRUCTIONS ,PARBHANI vs INCOME TAX OFFICER, WARD 1, JALNA
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VISHWAS CO-OP. BANK LTD.,NASHIK vs ACIT, CIRCLE 1,, NASHIK
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAMRAO TUKARAM PATIL,NASHIK vs ITO, WARD 2(1), , NASHIK
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
YASHWANT LIMJI CHAUDHARI,NASHIK vs ITO, WARD1(1),, NASHIK
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIKRANT RAJENDRA BIDKAR,PUNE vs INCOME TAX OFFICER, WARD 5(5), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MS DIAMOND ENTERPRISES,PARBHANI vs ITO HINGOLI, PARBHANI
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
MS DIAMOND ENTERPRISES,PARBHANI vs ITO HINGOLI, PARBHANI
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
PREMADEVI RAMESHCHANDRA AGRAWAL,JALNA vs INCOME TAX OFFICER WARD 1 JALNA, JALNA
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KUMAR HOUSING CORPORATION PRIVATE LIMITED(PREVIOUSLY KUNOWN AS KUL URBAN DEVELOPMENT PVT. LTD),PUNE vs THE INCOME TAX OFFICER, WARD-14(2), PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
VINAYAK JANRAO KOLASAKAR,NASHIK vs INCOME TAX OFFICER, WARD 1(3), NASHIK, NASHIK
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HAZRAT FATEMA GIRLS HIGH SCHOOL,NANDED vs ITO TDS, NANDED
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
