ITAT Pune Bench
17,219 judgments
THRAAHI FOUNDATION,THANE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
THRAAHI FOUNDATION,THANE vs COMMISSIONER OF INCOME TAX, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
SHRI SAMPAT KACHARU DHAGE,NASHIK vs INCOME TAX OFFICER, WARD-1(5), NASHIK, NASHIK
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
M/S. MODI BUILDERS,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 1(2), PUNE
M/S. MODI BUILDERS,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 1(2), PUNE
M/S. MODI BUILDERS,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 1(2), PUNE
M/S. MODI BUILDERS,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 1(2), PUNE
DILIP RANGNATH PAGARE,PUNE vs ITO, WARD 1(2), AURANGABAD , AURANGABAD
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VEEKAY INFIN & HOLDINGS P. LTD,PUNE vs THE DIRECTOR GENERAL OF INCOME TAX, CIRCLE-12, PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AVINASH RAJENDRAKUMAR GHOLAP,PUNE vs INCOME TAX OFFICER WARD 14(5), PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, NASHIK, NASHIK vs PAWAR PATKAR CONSTRUCTION PVT. LTD, NASHIK
SHRI INTURI RAMA RAO (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
FOUNDATION FOR PEACE AND COMPASSIONATE LEADERSHIP,PUNE vs CIT (EXEMPTION)-PUNE, PUNE
SHRI INTURI RAMA RAO (Judicial Member), SHRI VINAY BHAMORE (Accountant Member)
M/S. GANGA ELECTRICALS,,NASHIK vs PRINCIPAL COMMISSIONER OF INCOME-TAX.-1, , NASHIK
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER, PUNE vs PURPLE DEVELOPERS, PUNE
SHRI INTURI RAMA RAO (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
KUNTALESHWAR GRAMIN BIGARSHETI SAHKARI PATSANSTHA LTD,AHMEDNAGAR vs ITO- WARD 5, AHMEDNAGAR, AHMEDNAGAR
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE GOPAL KRUSHNA MANDIR TRUST,BHIWANDI vs CIT EXEMPTION, PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHREE GOPAL KRUSHNA MANDIR TRUST,BHIWANDI vs CIT EXEMPTION PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SANGOLA TALUKA PRATHAMIK SHIKSHAK CO OP CREDIT SOCEITY LIMITED SANGOLA,SANGOLA vs PR. CIT -4 PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
PUJYA SINDHI PANCHAT,PANVEL vs INCOME TAX OFFICER, EXEMPTIONS WARD, THANE, THANE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUHAS HIRACHAND MEHTA,DAPOI, RATNAGIRI vs INCOME TAX OFFICER, WARD 1, RATNAGIRI, RATNAGIRI
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)