ITAT Pune Bench
17,219 judgments
INCOME TAX OFFICER, NASHIK vs SMITA ASHOK SONAWANE, NASHIK
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
LATABAI VIJAY JADHAV,SHAHADA vs ASST. COMMISSIONER OF INCOME TAX DHULE CIRCLE, DHULE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
CHAITANYA UBAN CO-OP CREDIT SOCIETY LTD,LONAWALA-PUNE vs INCOME TAX OFFICER WARD 9(5), PUNE, WARD NINE/FIVE PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
REGAL EDUCATION SOCIETY,RATNAGIRI vs INCOME TAX OFFICER (EXEMPTIONS), KOLHAPUR
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
REGAL EDUCATION SOCIETY,RATNAGIRI vs INCOME TAX OFFICER (EXEMPTIONS), KOLHAPUR
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
REGAL EDUCATION SOCIETY,RATNAGIRI vs INCOME TAX OFFICER (EXEMPTIONS), KOLHAPUR
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SAHYADRI WILDLIFE FOUNDATION ,KOLHAPUR MAHARASHTRA vs CIT EXEMPTION PUNE, CIT EXEMPTION PUNE
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SAHYADRI WILDLIFE FOUNDATION ,KOLHAPUR MAHARASHTRA vs CIT EXEMPTION PUNE, CIT EXEMPTION PUNE
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
D A SATAV ALIS KARBHARI ANNA CHARITABLE FOUDATION,PUNE vs CHIF COMMISSIONER OF INCOM TAX CIT EXEMPTION PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
VIJAY BHAGCHAND BAFNA,SHIRPUR vs DCIT, CIRCLE, DHULE, DHULE
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
VENKITESH SUBRAMANIAN,TRIVANDRUM vs CPC BENGALURU, BENGALURU
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
YOGESH BALWANT PATIL,NASHIK vs ITO, WARD2(1), , NASHIK
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VISHWAKALYAN MULTI STATE CREDIT COOPERATIVE SOCIETY LIMITED,AURANGABAD vs CIRCLE 1, AURANGABAD, AURANGABAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE VYAGHRESHWAR KULSWAMI PARIWAR,PUNE vs THE CIT (EXEMPTION) PUNE, PUNE
SHRI INTURI RAMA RAO (Judicial Member), SHRI VINAY BHAMORE (Accountant Member)
NITIN SUWALAL SHINGAVI,AHMEDNAGAR vs DCIT, CENTRAL CIRCLE-1(2), PUNE, PUNE
DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MAJHAR ISMAIL HASHMI SAYAD,PARBHANI vs INCOME TAX OFFICER & TPS , PARBHANI
SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BAYJABAISHAMRAO NIKAM,NASHIK vs ACIT, CIRCLE 2,, NASHIK
SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, WARD-1, ICHALKARANJI, ICHALKARANJI vs APPASAHEB NAIK (DADA) SHRI PAISA FUND SHETAKI SAH. BANK LTD., HUPARI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
BHAVANI URBAN CO-OPERATIVE BANK LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, JALNA, JALNA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
DY COMMISSIONER OF INCOME TAX , PANVEL vs BALAJI REALTORS , PANVEL
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
