ITAT Pune Bench
17,219 judgments
DHIRAJ RAMAN BHUJBAL,PUNE vs ITO WARD 3(3) PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
AGRI SAMAJ UNNATI MANDAL BHIWANDI,BHIWANDI vs CIT EXEMPTION PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
AGRI SAMAJ UNNATI MANDAL BHIWANDI,BHIWANDI vs CIT EXEMPTION PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
SHREEM ELECTRIC LIMITED,KOLHAPUR vs ACIT CENTRAL CIRCLE, KOLHAPUR, KOLHAPUR
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SACHIN SHANTILAL RUNWAL,DHULE vs INCOME-TAX OFFICER WARD-2, DHULE, DHULE
SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASHOK ATMARAM JAGDALE,PARGAON, DAUND vs ADDITIONAL, JOINT, DEPUTY,ASSISTANT COMMISSIONER OF INCOME TAX, INCOME TAX OFFICER, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
INCOME TAX OFFICER , INCOME TAX OFFICE PANDHARPUR vs DHANSHREE MAHILA GRAMIN BIGARSHETI SAHAKARI PAT SANSTHA LTD, MANGALWEDHA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
ASHOK VISHNU WAGH,NASHIK vs ITO, WARD1(4),, NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
SHRI GANGADHAR SHASTRI PATWARDHAN TRUST,PUNE vs CIT EXEMPTION, PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
YASH CONSTRUCTION CO.,LATUR vs ACIT, CIRCLE 1, AURANGABAD, AURANGABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
YASH CONSTRUCTION CO. ,NANDED vs ACIT, CIRCLE , NANDED
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
DY.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, AURANGABAD, AURANGABAD vs SHRI. TULSHIRAM VITHALRAO KOYALE, LATUR
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
DY.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, AURANGABAD, AURANGABAD vs SHRI. VIJAYKUMAR SATYANARAYAN AGROYA, LATUR
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
AMOL CHIMANRAO PATIL,JALGAON vs INCOME TAX OFFICER, WRD-2(3), JALGAON, JALGAON
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
SANGRAM NAGARI SAHAKARI PATHSANSTHA MARYADIT ,AHMEDNAGAR vs INCOME TAX OFFICER WARD 2, AHMEDNAGAR, AHMEDNAGAR
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
KUBIX REALTIES LLP,PUNE vs ACIT, CIRCLE -14 PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHEETAL SANDEEP MEHER,JALGAON vs ITO, WARD1(2), , JALGAON
SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ISHWAR EDUCATION AND CHARITABLE TRUST,PUNE vs INCOME TAX OFFICER, EXEMPTION WARD-2, PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
ISHWAR EDUCATION AND CHARITABLE TRUST,PUNE vs INCOME TAX OFFICER, EXMEPTION WARD-2,PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
RUBY HALL CLINIC KARMACHARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs PCIT-4, PUNE, PUNE
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
