ITAT Pune Bench
17,219 judgments
GOPALRAO SHANKRRAO NAGRAS,PUNE vs ITO, WARD 2(1), PUNE, PUNE
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ALI MOHMMED VALI MOHMMED HINGORA,PARBHANI vs ITO HINGOLI, PARBHANI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MARATHWADA ACCELERATOR FOR GROWTH AND INCUBATION COUNCIL,AURANGABAD vs CIT (EXEMPTION), PUNE
SHRI S.S. GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
NIKHIL VIJENDRA JAIN,PUNE vs NFAC, DELHI/ JURISDICTIONAL AO, ITO WARD 7(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PIAGGIO VEHICLES PVT LTD ,PUNE vs ACIT, CIRCLE 4, PUNE, PUNE
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE DR. DIPAK P. RIPOTE (Accountant Member)
RAIGAD ZILHA PRATHAMIK SHIKSHAK SAHAKARI PATHPEDI LIMITED,ALIBAUG, RAIGAD vs INCOME TAX OFFICER, WARD THREE, PANVEL
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANGLI DISTRICT LABOUR CONTRACT CO-OP. SOCIETIES CO-OP. FEDERATION LIMITED SANGLI.,SANGLI vs INCOME TAX OFFICER, SANGLI MAHARASHTRA
SHRI INTURI RAMA RAO (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SANGLI DISTRICT LABOUR CONTRACT CO-OP. SOCIETIES CO-OP. FEDERATION LIMITED SANGLI.,SANGLI vs INCOME TAX OFFICER, SANGLI,MAHARASHTRA
SHRI INTURI RAMA RAO (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, AURANGABAD vs VISTA NIRMAN PVT. LTD., MUMBAI
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
BABAN TUKARAM KHADE,NASHIK vs ITO, WARD 3(1), , NASHIK
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASHOK RA vs AHEB TAMBE,NASHIKVS.ITO, WARD 3(1), NASHIK
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DNYANAGAN EDUCATION SOCIETY ,SATARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
BHUJBAL CONSTRUCTION COMPANY,PUNE vs ITO WARD 2(2), PUNE, PUNE
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HON SHRI BABANRAO PACHPUTE VICHARDHARA TRUST GROUP OF INSTITUTION KASHTI,KASHTI vs DEPUTY COMMISSIONER OF INCOME TAX, AURANGABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
KRUNAL KAILASH KAPOOR,NASHIK vs ITO, WARD3(1), NASHIK
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHEETAL COLLECTION,JALGAON vs DCIT, CIRCLE-2, JALGAON, JALGAON
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUHAS MARUTI DHANKUDE,PUNE vs JCIT (OSD)- CENTRAL CIRCLE 2(4), PUNE, PUNE
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUHAS MARUTI DHANKUDE,PUNE vs JCIT-(OSD)- CENTRAL CIRCLE 2(4), PUNE, PUNE
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUHAS MARUTI DHANKUDE,PUNE vs JCIT (OSD)- CENTRAL CIRCLE 2(4) PUNE, PUNE
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUHAS MARUTI DHANKUDE,PUNE vs JCIT (OSD)- CENTRAL CIRCLE 2(4) PUNE, PUNE
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)