ITAT Pune Bench
17,219 judgments
INCOME TAX OFFICER, PUNE vs VISHWAKARMASARKSHANKAMGARSAHAKARI PATSANSTHA MARYADIT, PUNE
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
INCOME TAX OFFICER, PUNE vs VISHWAKARMA SARKSHAN KAMGAR SAHAKARI PATSANSTHA MARYADIT, PUNE
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
AARTI MONISH BHANDARI,PUNE vs INCOME TAX OFFICER WARD-6(1), PUNE
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUMIN CHARITABLE TRUST,SATARA vs CIT EXMPTION PUNE, PUNE
SHRI INTURI RAMA RAO (Judicial Member), MS. ASTHA CHANDRA (Accountant Member)
MR. GANESH AYODHYAPRASAD JAISWAL ,NANDED vs ASSESSING OFFICER, WARD-1, NANDED, NANDED
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANDESH B THOPATE,PUNE vs ITO WARD 8(4) PUNE, PUNE
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
MAHENDRA MOHANLALJI JAISWAL,JALNA vs ITO, WARD 1(2), JALNA, JALNA
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VASUNDHARA BAHUDDESHIYA SAMAJIK SANSTHA,KHAMGAON vs CIT EXEMPTION, PUNE
SHRI INTURI RAMA RAO (Judicial Member), MS. ASTHA CHANDRA (Accountant Member)
VASUNDHARA BAHUDDESHIYA SAMAJIK SANSTHA,KHAMGAON vs CIT EXEMPTION, PUNE
SHRI INTURI RAMA RAO (Judicial Member), MS. ASTHA CHANDRA (Accountant Member)
RAMDAS SITARAM PATIL,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE,, KOLHAPUR
SHRI INTURI RAMA RAO (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHREYAS WINES,AURNAGABAD - MAHARASHTRA vs AO, AURANGABAD
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREYAS WINES,AURANGABAD vs ASSESSING OFFICER, AURANGABAD
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NAVCHAITANYA NAGARI SAHAKARI PATSANSTHA LTD. ATIT,SATARA vs ITO, WARD-1, SATARA, SATARA
SHRI INTURI RAMA RAO (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
KASPER PIETER TIDEMAN,PUNE vs INCOME TAX OFFICER, WARD-7(1), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, AURANGABAD vs JHAVERI FLEXO INDIA PVT LTD, AURANGABAD
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHRI VIVEKVARDHINI NAGARI SAHAKARI PATSANSTHA LTD,JALGAON vs ITO, WARD 1(4), , JALGAON
SHRI INTURI RAMA RAO (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
NELSON GLOBAL PRODUCTS INDIA PVT LTD,PUNE vs DCIT CIRCLE 2, PUNE, PUNR
SHRI INTURI RAMA RAO (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
R L EDUCATION SANSTHA,PAITHAN vs CIT(EXEMPTION) PUNE, PUNE
SHRI INTURI RAMA RAO (Judicial Member), MS. ASTHA CHANDRA (Accountant Member)
ALI MOHMMED VALI MOHMMED HINGORA,PARBHANI vs ITO HINGOLI, PARBHANI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
GOPALRAO SHANKARRAO NAGRAS,PUNE vs ITO, WARD 2(1), PUNE, PUNE
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
