ITAT Pune Bench
17,219 judgments
SAMIRAN ARUNKUMAR DUTTA,THANE vs DCIT, CIRCLE 12, PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, AURANGABAD vs SANDEEP BIPINCHANDRA JHAVERI, MUMBAI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SANT SHRI AASARAMJI AASHRAM TRUST,YAVATMAL vs CIT(E), PUNE
SHRI INTURI RAMA RAO (Judicial Member), MS. ASTHA CHANDRA (Accountant Member)
DIVYADATTA DIGAMBER NAGARI SAHAKARI PATSANSTHA LIMITED SATARA,KOREGAON vs INCOME TAX OFFICER, SATARA
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HON SHRI BABANRAO PACHPUTE VICHARDHARA TRUST GROUP OF INSTITUTION KASHTI,KASHTI vs COMMISSIONER OF INCOME TAX APPEALS, NATIONAL FACELESS APPEAL CENTRE DELHI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHANKARRAO SHELAR NAGARI SAH PATSANSTHA MARYA,DEHU ROAD PUNE vs INCOME TAX OFFICER WARD 9(3) PUNE, AKRUDI , PIMPRI-CHINCHWAD
SHRI INTURI RAMA RAO (Accountant Member)
LOKMANGAL KARMACHARYANCHI SAHAKARI PATSANSTHA MARYADIT,SOLAPUR vs ITO WARD 2(3) SOLAPUR, SOLAPUR
SHRI INTURI RAMA RAO (Accountant Member)
SHRI AMARDEVI NAGARI SAHAKARI PATSANSTHA,PUNE vs INCOME TAX OFFICER, WARD 9(3), PUNE
SHRI INTURI RAMA RAO (Accountant Member)
ANUDITA JAWAHAR DATTA,PUNE vs ITO, WARD 3(3), PUNE
SHRI INTURI RAMA RAO (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, AURANGABAD vs MARSH FINCOM PVT. LTD., MUMBAI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RAMESH MALIKARJUN POTDAR,OSMANABAD vs INCOME TAX OFFICER, WARD, OSMANABAD
SHRI INTURI RAMA RAO (Accountant Member)
M/S KOLTE PATIL DEVELOPERS LTD,PUNE vs DCIT,CIRCLE-7, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MALLAPPA DEVAPPA SURYAWANSHI PRATISHAN KOLHAPUR,KOLHAPUR vs CIT (EXEMPTION) PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ASHOK RAGHUNATHRAO KULKARNI,AURANGABAD vs INCOME TAX OFFICER, CIRCLE 1, AURANGABAD, AURANGABAD
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
PARAG NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO, WARD 10(1), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member)
SHIR DHOKESHWAR GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,AHMEDNAGAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-1, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PRAKASH MADHAV KOLHE,NASHIK vs ITO WARD 2(1) , NASHIK
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
PRAKASH MADHAV KOLHE,NASHIK vs ITO WARD 2(1) NASHIK, NASHIK
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SHREE GANESH NAGARI SAHAAKARI PATSANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER, PUNE
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
KAPIL ALCOTECH LLP,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE - 1, AURANGABAD
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)