ITAT Pune Bench
17,219 judgments
AWEJ MOHMED YUSUF KOKANI,NASHIK vs ACIT, CENTRAL CIRCLE-2, NASHIK
AWEJ MOHMED YUSUF KOKANI,NASHIK vs ACIT, CENTAL CIRCLE-2, NASHIK, NASHIK
AWEJ MOHMED YUSUF KOKANI,NASHIK vs ACIT, CENTAL-2, NASHIK, NASHIK
VENSUN LABORATORIES PRIVATE LIMITED,SOLAPUR vs ACIT, SOLAPUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BHIMASHANKAR SHIKSHAN SANSTHA,PUNE vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
VIJAYKUMAR SHANKARLAL MALPANI,JALGAON vs INCOME TAX OFFICER, WARD 1(3), JALGAON, JALGAON
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DILIP BHAVARILAL GAUD,JALNA vs INCOME TX OFFICE WARD 1(3), JALNA
DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SHIR VINAY BHAMORE (Judicial Member)
DCIT, PUNE vs SEETHARAM LOKAYA SHETTY, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAI DISHA SAMJIK VIKAS SANSTHA,AURANGABAD vs CIT(EXEMPTION), PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUMMIT SPORTS PVT LTD,PUNE vs ADDITIONAL DIRECTOR OF INCOME TAX CPC, BANGLORE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANJAY DANCHAND GHODAWAT,JAYSINGHPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE ICHALKARANJI CIRCLE, ICHALKARANJI
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SANJAY DANCHAND GHODAWAT,JAYSINGHPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE ICHALKARANJI CIRCLE, ICHALKARANJI
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
GANGAKHED MULTISTATE CO OP. CREDIT SOCIETY LIMITED,PARBHANI vs ITO, WARD, HINGOLI, HINGOLI
SHRI INTURI RAMA RAO (Accountant Member)
KIMBERLY - CLARK LEVER PRIVATE LTD.,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
RAMKRISHNA CINE EXHIBITORS,PUNE vs PNE CIRCLE 2 PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SPROUG HUB FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION),, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SPROUG HUB FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), , PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER,WARD-1,AHMEDNAGAR, AHMEDNAGAR vs NARENDRA SAMPATLAL BAFNA, AHMEDNAGAR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
AAYKAR KARMACHARI SAHKARI PATSANSTHA MARYADIT,NASHIK vs CIT-A, LUCKNOW
SHRI INTURI RAMA RAO (Accountant Member)
SOPAN DHONDIBA TUPE,PUNE vs DCIT, CIR 2(1), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member)
