ITAT Pune Bench
17,219 judgments
SHRI DINESH CHHAGANLAL DAVE,SATARA vs INCOME TAX OFFICER WARD 3, SATARA, SATARA
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SWATHI KEWAL NEMMANIWAR,KINWAT NANDED vs ASST. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, NANDED, NANDED
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
PRABHAKAR FOUNDATION,PARBHANI vs COMMISSIONER OF INCOME-TAX (EXEMPTION),, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
RAJENDRA PANDURANG SHINDE,PUNE vs ITO WARD 7(2), PUNE
SHRI INTURI RAMA RAO (Accountant Member)
M/S ROTARY CLUB OF AKURDI CHARTABLE TRUST,PUNE vs CIT (EXEMPTION), PUNE, PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
TEER FOUDATION,NASHIK vs CIT (EXEMPTION) PUNE, PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SEA CADET CORPS PUNE UNIT,PUNE vs CIT, EXEMPTION, PUNE, PUNE
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SANTOSH SHANTILAL MUTHIYAN,AURANGABAD vs ACIT, CIRCLE-1, AURANGABAD , AURANGABAD
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SOCIETY FOR WELBEING AWEARNESS AND REHABILITATION LATUR,LATUR vs CIT- EXEMPTION, PUNE, PUNE
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
LIYAKAT APPALAL PATHAN,KOLHAPUR vs INCOME TAX OFFICER, WARD-2(1), KOLHAPUR
SHRI INTURI RAMA RAO (Accountant Member)
SAISHAM BAHUUDHESHIYA SANSTHA DHULE,DHULE vs ITO EXEMPTION WARD 2, NASHIK, NASHIK
SHRI INTURI RAMA RAO (Accountant Member)
UDAY DAMODAR BAJAJ, NEAR JOG MAHARAJ, BHAJANI MATH,NASHIK vs OFFICER OF THE INCOME TAX, WARD 1(1), NASHIK
DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SHIR VINAY BHAMORE (Judicial Member)
BHUSHAN RADHAKISHAN CHECHANI,AURANGABAD vs ITO WARD-3 JALNA, JALNA
DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SHIR VINAY BHAMORE (Judicial Member)
JAYANTILAL RAMCHANDRA JAIN,PUNE vs INCOME TAX OFFICER, WARD-2(3), PUNE, PUNE
DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SHIR VINAY BHAMORE (Judicial Member)
UMESH BHIMRAO CHIPRIKAR,KOLHAPUR vs INCOME TAX OFFICER WARD-1, , KOLHAPUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MS SAKSHAM INDUSTRIES,AT GOVINDPUR vs INCOME TAX OFFICER, PARBHANI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANJAY PATIL,MAHARASHTRA vs INCOME TAX OFFICER, WARD 2(1), KOLHAPUR, KOLHAPUR
DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SHIR VINAY BHAMORE (Judicial Member)
M/S ROTHE ERDE INDIA PVT LTD,NASHIK vs PCIT, NASHIK, NASHIK
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CALLUS BIOTECH PRIVATE LIMITED,KOLHAPUR vs COMMISSIONER OF INCOME-TAX (APPEALS), KOLHAPUR
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CMA CGM AGENCIES INDIA PRIVATE LIMITED,ELPHINSTONE ROAD-WEST, MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PUNE, PUNE
SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
