ITAT Pune Bench
17,219 judgments
ANESH NANDKUMAR AGARWAL ,PUNE vs ITO WARD 2(1), PUNE
SHRI INTURI RAMA RAO (Accountant Member)
SHRIKRUSHNA GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO WARD 10 (1), PUNE
SHRI INTURI RAMA RAO (Accountant Member)
VINODKUMAR DHANULALJI SAWJI,JALNA vs ITO WARD 1 , JALNA
SHRI INTURI RAMA RAO (Accountant Member)
SANDVIK ASIA EMPLOYEES MUTUAL BENEFIT FUND,DAPODI, PUNE vs ITO EXEMPTION WARD 1(2), PUNE, PMT BUIDING SWARGATE PUNE
SHRI INTURI RAMA RAO (Accountant Member)
SOCIAL FOR ACTION,PUNE vs ITO EXEMPTION WARD 1(2), PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
MAHARAJA MULTI STATE CO OP. CREDIT SOCIETY LTD,SATARA vs ITO, WARD 3, SATARA, SATARA
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
MORE DESHPANDE AND ASSOCIATES,PUNE vs DCIT CIRCLE 4(5)- PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
GIRISH RATANLAL MURKYA,JALNA vs INCOME TAX DEPARTMENT NATIONAL FACELESS ASSESSMENT CENTRE, JALNA
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
BEINGWITHYOU HELP FOUNDATION,PUNE vs CIT EXEMPTION, INCOME TAX, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
AUDYOGIK SHIKSHAN PRASARAK MANDAL,NASHIK vs ITO (EXEMPTION) - 1(1), , NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
BILIDEVALAYA LAKSHMI NARASIMHA MURTHY,SINDHUDURG vs INCOME TAX OFFICE, KUDAL
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
MIRAJ PANCHAYAT SAMITI KARMACHARI SAHAKARI PAT SANSTHA M MIRAJ,MIRAJ vs INCOME TAX OFFICER, SANGLI, MAHARASHTRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-5 PUNE, PUNE vs SURANA MUTHA BHANSALI DEVELOPERS, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SACHIN GOVIND KELKAR,PUNE vs CIT (A), PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, AURANGABAD vs SURYACHANDRA LALMANI DUBEY, AURANGABAD
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
INCOME TAX OFFICER, WARD-1, ICHALKARANJI, ICHALKARANJI vs SACHIN SAMBHAJI THOMBARE, HATKANANGALE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SAHYADRI BHAUJAN VIDYA PRASARAK SAMAJACHYA SEVAKANCHI PATSANSTHA MARYADIT,AHMEDNAGAR vs ITO WARD 1, AHMEDNAGAR
SHRI INTURI RAMA RAO (Accountant Member)
SUNDARARAMAN JAYARAMAN IYER,NASHIK vs ITO WARD 2(1), NASHIK
SHRI INTURI RAMA RAO (Accountant Member)
SUMITRA BHAVE AND SUNIL SUKTHANKAR,PUNE vs ITO WARD 6(1), PUNE
SHRI INTURI RAMA RAO (Accountant Member)
SARATHI YOUTH FOUDATION,SOLAPUR vs CIT, EXEMPTION, PUNE, PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
