ITAT Pune Bench

17,219 judgments

SHRI VITTHAL SAHAKARI SAKHAR K LTD..,SOLAPUR vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, SOLAPUR

ITA 580/PUN/2023[2010-11]Status: Disposed2/9/2024AY 2010-11

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)

PATWARDHAN HOSPITAL ,AURANGABAD vs PCIT-1, NASHIK , NASHIK

ITA 994/PUN/2024[2019-20]Status: Disposed30/8/2024AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

GAJANAND VITHOBA BANKAR ,SOLAPUR vs ITO, WARD-1, PANDHARPUR , PANDHARPUR

ITA 993/PUN/2024[2014-15]Status: Disposed30/8/2024AY 2014-15

SHRI R. K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)

GAJANAND VITHOBA BANKAR,SOLAPUR vs ITO, WARD-1, PANDHARPUR, PANDHARPUR

ITA 992/PUN/2024[2013-14]Status: Disposed30/8/2024AY 2013-14

SHRI R. K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)

SHRI GULABRAO ESHWARA KHANDVE EDUCATION FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

ITA 860/PUN/2024[NA]Status: Disposed30/8/2024

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

BRAHMAN SABHA KARVEER,MAHARASHTRA vs CIT EXEMPTION PUNE, CIT EXEMPTION PUNE

ITA 795/PUN/2024[2025-26]Status: Disposed30/8/2024AY 2025-26

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

SUDARSHAN BHAGWANDAS NAVAL,JALGAON vs PCIT (CENTRAL CIRCLE 1 NAGPUR), NAGPUR

ITA 600/PUN/2024[AY 2018-2019]Status: Disposed30/8/2024

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

VEEJ KAMGAR CO-OPERATIVE CREDIT SOCIETY LTD,NANDED vs THE INCOME TAX OFFICER, WARD-1, NANDED

ITA 533/PUN/2024[2020-21]Status: Disposed30/8/2024AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)

VEEJ KAMGAR CO-OPERATIVE CREDIT SOCIETY LTD,NANDED vs THE INCOME TAX OFFICER, WARD-1, NANDED

ITA 532/PUN/2024[2018-19]Status: Disposed30/8/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)

SAHEBRAO RAMDAS CHAUDHARI,JALGAON vs INCOME TAX OFFICER WARD 1(4) JALGAON, JALGAON

ITA 487/PUN/2024[A.Y. 2015-16]Status: Disposed30/8/2024

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)

TAYYABABI ABDUL RAHEMAN SAYYAD,LATUR vs INCOME TAX OFFICER, WARD 2 LATUR, LATUR

ITA 431/PUN/2024[2013-14]Status: Disposed30/8/2024AY 2013-14

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)

TAYYABABI ABDUL RAHEMAN SAYYAD,LATUR vs INCOME TAX OFFICER, WARD 4 LATUR, LATUR

ITA 430/PUN/2024[2012-13]Status: Disposed30/8/2024AY 2012-13

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)

TAYYABABI ABDUL RAHEMAN SAYYAD,LATUR vs INCOME TAX OFFICER, WARD 4 LATUR, LATUR

ITA 429/PUN/2024[2011-12]Status: Disposed30/8/2024AY 2011-12

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)

ARIJIT MITRA,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12, PUNE, PUNE

ITA 211/PUN/2024[2021-22]Status: Disposed30/8/2024AY 2021-22

SHRI R. K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

AKASH ,NOIDA vs INCOME TAX OFFICER (IT), WARD-1, PUNE

ITA 1535/PUN/2024[2016-17]Status: Disposed30/8/2024AY 2016-17

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)

WALIA AGNI INDUSTRIES PVT LTD ,PUNE vs DCIT, CIRCLE-8, PUNE , PUNE

ITA 1029/PUN/2024[2013-14]Status: Disposed30/8/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

WALIA AGNI INDUSTRIES PVT LTD,PUNE vs DCIT, CIRCLE-8, PUNE, PUNE

ITA 1028/PUN/2024[2013-14]Status: Disposed30/8/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SHRI GULAB MARUTI DHAKUNDE ,PUNE vs DCIT/ACIT, CENTRAL CIRCLE 2(4), PUNE , PUNE

ITA 964/PUN/2024[2015-16]Status: Disposed29/8/2024AY 2015-16

SHRI R. K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)

SANGITA GOPALKRISHAN AGARWAL,PUNE vs CIT(A), PUNE

ITA 738/PUN/2024[2013-14]Status: Disposed29/8/2024AY 2013-14

DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DREAMS ESTATE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, PUNE, PUNE

ITA 403/PUN/2024[2017-18]Status: Disposed29/8/2024AY 2017-18

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)