ITAT Pune Bench

17,219 judgments

MR RAMSOCH DASHRATH YADAV,PUNE vs THE INCOME TAX OFFICER, WARD 8(4), PUNE, PUNE

ITA 1048/PUN/2024[2017-18]Status: Disposed5/9/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)

RAM VINOD AGRAWAL,DHULE vs CIT, CENTRAL CIRCLE 1 DHULE, DHULE

ITA 1435/PUN/2023[2013-14]Status: Disposed5/9/2024AY 2013-14

SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DEEPAK SHIVRAM PALVE,NASHIK vs COMMISSIONER OF INCOME TAX(APPEALS), NASHIK

ITA 974/PUN/2024[2014-15]Status: Pending4/9/2024AY 2014-15

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

SUJATABAI SHESHERAO BANSODE,LATUR vs ITO, WARD 4, LATUR, LATUR

ITA 950/PUN/2024[2013-14]Status: Disposed4/9/2024AY 2013-14

SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRAVANI INDUSTRIAL ENTERPRISES,PUNE vs ADDL JCIT (A)-4 KOLKATA, KOLKATA

ITA 938/PUN/2024[2014-15]Status: Disposed4/9/2024AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)

RAMDAS CHABAJI DHANKUDE,PUNE vs ACIT, CENTRAL CIRCLE-2(4), PUNE

ITA 822/PUN/2024[2009-10]Status: Disposed4/9/2024AY 2009-10

SHRI S.S. GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)

WIRTGEN INDIA PRIVATE LIMITED,PUNE vs DCIT, CIRCLE-12, PUNE, PUNE

ITA 788/PUN/2024[2018-19]Status: Disposed4/9/2024AY 2018-19

SHRI S.S. GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)

R Z MALPANI,LATUR vs ACIT, CIRCLE, LATUR, LATUR

ITA 770/PUN/2024[2016-17]Status: Disposed4/9/2024AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)

THE SIRUR SHIKSHAN PRASARAK MANDAL,PUNE vs ACIT, EXEMTION CIRCLE, PUNE, PUNE

ITA 609/PUN/2024[2021-22]Status: Disposed4/9/2024AY 2021-22

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

INCOME TAX OFFICER,WARD-1, MALEGAON vs SAROJ JAIN, MALEGAON

ITA 455/PUN/2024[2018-19]Status: Disposed4/9/2024AY 2018-19

SHRI S.S. GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)

SHRI GAJANAN GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT AJARA ,KOLHAPUR vs ITO WARD 1(1), KOLHAPUR , KOLHAPUR

ITA 1192/PUN/2024[2020-21]Status: Disposed4/9/2024AY 2020-21

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

SHRI GAJANAN GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT AJARA ,KOLHAPUR vs ITO WARD 1(1), KOLHAPUR , KOLHAPUR

ITA 1191/PUN/2024[2018-19]Status: Disposed4/9/2024AY 2018-19

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

VIVEK VAMAN VELANKAR,RATNAGIRI vs ITO WARD 1, RATNAGIRI, RATNAGIRI

ITA 1049/PUN/2024[2011-12]Status: Disposed4/9/2024AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)

VIDYA RAJKIRAN THAKUR,PUNE vs CPC , BANGLORE

ITA 934/PUN/2024[2019-20]Status: Disposed3/9/2024AY 2019-20

SHRI S.S. GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)

RATILAL DAGADULAL MUTHA,PUNE vs INCOME TAX OFFICER WARD 14(5), PUNE, PUNE

ITA 774/PUN/2024[2016-2017]Status: Disposed3/9/2024AY 2016-2017

SHRI S.S. GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)

JEETENDRA FAKIRCHAND CHORDIYA,CHICNHWAD PUNE vs ITO, AKURDI , PUNE

ITA 1349/PUN/2024[2016-17]Status: Disposed3/9/2024AY 2016-17

HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

VISHVAS CHANDRAKANT KARAJKAR ,SANGLI vs INCOME TAX OFFICER, WARD 2, SANGLI, SANGLI

ITA 564/PUN/2024[2017-18]Status: Disposed2/9/2024AY 2017-18

HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SHAHNAZ KHATUN SOHAIL,NASHIK vs INCOME TAX OFFICER WARD 1(1) NASHIK, NASHIK

ITA 387/PUN/2024[2015-2016]Status: Disposed2/9/2024AY 2015-2016

HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SHAHNAZ KHATUN SOHAIL,NASHIK vs INCOME TAX OFFICER WARD 1(1) NASHIK, NASHIK

ITA 386/PUN/2024[2014-15]Status: Disposed2/9/2024AY 2014-15

HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SHAHNAZ KHATUN SOHAIL,NASHIK vs INCOME TAX OFFICER WARD1(1), NASHIK

ITA 385/PUN/2024[2013-14]Status: Disposed2/9/2024AY 2013-14

HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)